ITAT Jaipur Bench
7,649 judgments
SONI DEVI ,JAIPUR vs INCOME TAX OFFICER WARD 2 (2) JAIPUR, INCOME TAX OFFICER WARD JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SANJAY KUMAR SAINI,JHUNJHUNU vs ITO WARD-2 , JHUNJHUNU
SHRI SANDEEP GOSAIN (Judicial Member)
BANK OF INDIA,JAIPUR vs ADDL.CIT(TDS), JAIPUR, JAIPUR
UMESH SABOO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
UMESH SABOO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME, CENTRAL CIRCLE-2,, JAIPUR
RAJKUMAR KALWANI,JODHPUR vs DCIT, CIRCLE (INT TAX), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHOK KUMAR VERMA,CHOMEHLA, JHALAWAR vs ACIT, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KAMLESH KUMAR JAIN,PACHPAHAR vs DCIT-ACIT CIRCLE-2, KOTA
SHRI SANDEEP GOSAIN (Judicial Member)
TARA SONI,DAUSA vs ITO WARD, DAUSA, DAUSA
SUNIL KUMAR JAIN,JAIPUR vs ITO WARD 7(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
THE SAFEARTH FOUNDATION,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAN SINGH,VIDHYADHAR NAGAR vs INCOME TAX OFFICER, NCRB JAIPUR
SHREE SHREE UTTAM GOPAL KRISHNA GOSHALA SAMITI,DUNGARPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHARTIYA SHIKSHA PRACHAR SAMITI TONK,TONK vs CIRCLE(EXEMP.), JAIPUR, JAIPUR
Learned CIT(A), feeling dissatisfied with the assessment order dated 06.12.2018. Assessment was framed by the Assessing Officer. By way of assessment order, the Assessing Officer (Exemption Circle), Jaipur computed the total income of the assessee as under:- "7. Subject to above, the total income in this case is computed as under:- Gross receipts as per Income and Expenditure A/c Rs. 8,20,85,351/- Less: Revenue expenditure as per Income & Expenditure Account Rs. 6,28,43,345/- Rs. 1,92,42,00
NATHU LAL JAIN HUF,JAIPUR vs INCOME TAX OFFICER, WARD - 6(2), JAIPUR, JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
DWARKA GEMS LIMITED ,JAIPUR vs ASST. COMMISSIONER OF INCOME TAX , JAIPUR
UTTRAKHAND SAMAJ,JAIPUR vs THE CIT, EXEMPTION, JAIPURTHE CIT, EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
UTTRAKHAND SAMAJ,JAIPUR vs THE CIT, EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA Nos.775 to 778/JP/2024 Uttrakhand Samaj 51/117 Sec 5, Pratap Nagar Sanganer, Jaipur cuke Vs. The CIT, Exemption Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAATU 6874 A vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. K. L. Choudhary, CA jktLo dh vksj ls@ Revenue by : Sh. Arvind Kumar, CIT-DR lquokbZ dh rkjh[k@ Date of Hearing : 20/08/2024 mn?kks"k.kk dh rkjh[k@D
UTTRAKHAND SAMAJ,JAIPUR vs THE CIT, EXEMPTION, JAIPUR, JAIPUR
UTTRAKHAND SAMAJ,JAIPUR vs THE CIT, EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
