ITAT Jaipur Bench
7,649 judgments
RAJ KUMARI AGARWAL,JAIPUR vs ACIT CEN CIR 2, , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 721 to 727/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2015-16 to 2021-2022 Shri Chatru, Nimod, Malarana Dunger, Sawai Madhpur. cuke Vs. The DCIT, Central Circle, Kota. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BUVPC 1977 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Tarun Mittal, CA, Shri Harshit Agarwal, CA jktLo dh vksj ls@ Revenue by : MS Alka Gautam
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHATRU,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAI PRAKASH SHARMA,JAIPUR vs I.T.O, WARD 4(4), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
THE KOTA CENTRAL COOPERATIVE BANK LTD,KOTA vs DCIT, CIRCLE-2, KOTA
SHREE SHYAM BUILDSTRUCTURE PRIVATE LIMITED,SIKAR vs ITO WARD -1, SIKAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE SHYAM BUILDSTRUCTURE PRIVATE LIMITED,SIKAR vs ITO WARD -1, SIKAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PORWAL YUVAK SANGH KOTA,KOTA vs CIT EXEMPTION, JAIPUR
SH. SANTOSH KUMAR,KOTA vs ITO, WARD-4, BHARATPUR, BHARATPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI KHANDELWAL DIAMONDS PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE 1, JAIPUR
SARLA BHARGAVA,JAIPUR vs ITO WD 6(4), JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
YUWAM EDUCATION PVT. LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANANVAYA NYASAH,JAIPUR vs CIT (EXEMPTION), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI SUDHIR PAREEK, JM vk;dj vihy la-@ITA. No. 751 & 752/JPR/2024 Ananvaya Nyasah 16-A Shubham Vihar Royal City Kalwar Road, Hathoj, B.O., Jaipur. cuke Vs. The CIT-Exemption, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAITA3590P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Anoop Bhatia (C.A.) jktLo dh vksj ls@ Revenue by : Mrs. Meenakshi Vohra ( CIT) ( Th. V.C.) a lquokbZ dh rkjh[k@ Date of Hea
ANANVAYA NYASAH,JAIPUR vs CIT (EXEMPTION), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
ALLIANCE FRANCAISE DE JAIPUR SOCIETY,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NIDHIVAN FOUNDATION,ALWAR vs CIT(EXEMPTION), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
