← All Benches
ITAT Jabalpur Bench
969 judgments
MANESSH SHARMA,JABALPUR vs JOINT COMMISSIONER OF INCOME OFFICER (TDS), BHOPAL
ITA 103/JAB/2023[2014-15]Status: Disposed22/9/2023AY 2014-15
MANESSH SHARMA,JABALPUR vs JOINT COMMISSIONER OF INCOME OFFICER (TDS), BHOPAL
ITA 102/JAB/2023[2013-14]Status: Disposed22/9/2023AY 2013-14
MANESSH SHARMA,JABALPUR vs JOINT COMMISSIONER OF INCOME TAX OFFICER (TDS) BHOPAL, BHOPAL
ITA 101/JAB/2023[2012-13]Status: Disposed22/9/2023AY 2012-13
MANESSH SHARMA,JABALPUR vs JOINT COMMISSIONR OF INCOME TAX OFFICER (TDS), BHOPAL, BHOPAL
ITA 100/JAB/2023[2011-12]Status: Disposed22/9/2023AY 2011-12
DUSHYANT SINGH,SATNA vs DY. COMMISSIONER OF INCOME TAX, KATNI
ITA 10/JAB/2023[2016-17]Status: Disposed22/9/2023AY 2016-17
SRI GURUTEGH BAHADUR EDUCATION SOCIETY,JABALPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL
ITA 95/JAB/2022[2022-23]Status: Disposed22/9/2023AY 2022-23
M/S NARSINGH EXTRACTION & ALLIED PRODUCTS P. LTD,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR
ITA 103/JAB/2022[2014-15]Status: Disposed22/9/2023AY 2014-15
M.K.S.ENGINEERING COMPANY PVT. LTD.,JABALPUR vs PR. COMMISSIONER OF INCOME TAX - 1, JABALPUR, JABALPUR
ITA 11/JAB/2021[2010-11]Status: Disposed22/9/2023AY 2010-11
J.P TOBACO PRODUCTS PVT. LTD.,DAMOH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, SAGAR
ITA 184/JAB/2018[2007-08]Status: Disposed22/9/2023AY 2007-08
J.P TOBACO PRODUCTS PVT. LTD.,DAMOH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, SAGAR
ITA 183/JAB/2018[2006-07]Status: Disposed22/9/2023AY 2006-07
J.P TOBACCO PRODUCT PVT. LTD.,DAMOH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SAGAR
ITA 155/JAB/2018[2006-07]Status: Disposed22/9/2023AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-SATNA, SATNA vs M/S. RAM KUMAR SURESH KUMAR, SATNA
ITA 136/JAB/2018[2013-14]Status: Pending22/9/2023AY 2013-14
JILA SAHKARI KENDRIYA BANK MAYDT vs ASST. COMMISSIONER OF INCOME TAX CIRCLE SAGAR, SAGAR
ITA 12/JAB/2017[2006-07]Status: Disposed22/9/2023AY 2006-07
J.P TOBACCO PRODUCT PVT. LTD.,DAMOH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SAGAR
ITA 124/JAB/2008[2005-06]Status: Disposed22/9/2023AY 2005-06
CHIEF MEDICAL AND HEALTH OFFICE ANNUPPUR,ANNUPPUR vs ITO-TDS-2,JABALPUR, JABALPUR
ITA 84/JAB/2023[2014-15]Status: Disposed21/9/2023AY 2014-15
PHOENIX POULTRY,JABALPUR,JABALPUR vs ACIT, CIRCLE 1(1),JABALPUR, JABALPUR
ITA 76/JAB/2023[2018-19]Status: Disposed21/9/2023AY 2018-19
SUDHIR CHANDRA DATT,JABALPUR vs INCOME TAX OFFICER CIRCLE 2(1), JABALPUR
ITA 58/JAB/2023[2013-14]Status: Disposed21/9/2023AY 2013-14
ASHWANI KUMAR SEHGAL,KATNI vs INCOME TAX OFFICER, KATNI
ITA 46/JAB/2023[2010-11]Status: Disposed21/9/2023AY 2010-11
ARIHANT AUTOMOBILE,JABALPUR vs INCOME TAX OFFICER, WARD 1(2), JABALPUR
ITA 28/JAB/2023[2018-19]Status: Disposed21/9/2023AY 2018-19
OFFICE OF THE DISTRICT & SESSION JUDGE,JABALPUR vs CPC-TDS, KARNATAK
ITA 52/JAB/2021[F.Y- 2014-15]Status: Disposed21/9/2023