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ITAT Indore Bench

5,727 judgments

SHRI VISHAL BAJAJ,INDORE vs THE ITO WARD 5(1), INDORE

ITA 941/IND/2016[2011-12]Status: Disposed28/2/2017AY 2011-12

SHRI ARUN KUMAR YADAV,KHARGONE vs THE ACIT, KHANDWA

ITA 921/IND/2016[2012-13]Status: Disposed28/2/2017AY 2012-13

M/S SOM DISTILLERIES PVT. LTD.,BHOPAL vs THE ACIT 1(2), BHOPAL

ITA 902/IND/2016[2006-07]Status: Disposed28/2/2017AY 2006-07

SHRI NARAYAN DAS TOLANI,BHOPAL vs THE ITO 3(1), BHOPAL

ITA 834/IND/2016[2007-08]Status: Disposed28/2/2017AY 2007-08

M/S M.P. STATE TOURISM DEVELOPMENT CORPORATION,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 685/IND/2016[2011-12]Status: Disposed28/2/2017AY 2011-12

THE ACIT-1(1), BHOPAL vs SHRI ASHOK GUPTA, BHOPAL

ITA 564/IND/2016[2010-11]Status: Disposed28/2/2017AY 2010-11

THE DCIT, 2(1), INDORE vs M/S. CYBER INFRASTRUCTURE PVT. LTD., INDORE

ITA 545/IND/2016[2011-12]Status: Disposed28/2/2017AY 2011-12

M/S SHEETU EDUCATIONAL SERVICE PVT LTD.,INDORE vs THE DCIT 5(1), INDORE

ITA 354/IND/2016[2010-11]Status: Disposed28/2/2017AY 2010-11

M/S SHEETU EDUCATIONAL SERVICE PVT LTD.,INDORE vs THE DCIT 5(1), INDORE

ITA 353/IND/2016[2009-10]Status: Disposed28/2/2017AY 2009-10

M/S SHEETU EDUCATIONAL SERVICE PVT LTD.,INDORE vs THE DCIT 5(1), INDORE

ITA 352/IND/2016[2008-09]Status: Disposed28/2/2017AY 2008-09

THE ACIT, 1(1), BHOPAL vs M/S. ANDRITZ HYDRO PVT. LTD., RAISEN

ITA 349/IND/2016[2011-12]Status: Disposed28/2/2017AY 2011-12

THE ITO-3(3), INDORE vs M/S. MUNGAD STRIPS & ALLOYS PVT. LTD., INDORE

ITA 326/IND/2016[2010-11]Status: Disposed28/2/2017AY 2010-11

M/S ANDRITZ HYDRO PRIVATE LIMITED (EARLIER KNOWN AS V A TECH HYDRO INDAI PVT. LTD.),MANDIDEEP vs THE ACIT 1(1), BHOPAL

ITA 316/IND/2016[2011-12]Status: Disposed28/2/2017AY 2011-12

M/S. JASLEEN EDUCATIONAL SERVICE SOCIETY,INDORE vs THE ACIT-2(1), INDORE

ITA 194/IND/2016[2005-06]Status: Disposed28/2/2017AY 2005-06

M/S. CHHAGANLAL KISHANLAL & CO.,BURHANPUR vs THE ACIT, KHANDWA

ITA 646/IND/2015[2010-11]Status: Disposed28/2/2017AY 2010-11

M/S. RAHUL DEVELOPERS PVT. LTD.,BURHANPUR vs THE ACIT, KHANDWA

ITA 645/IND/2015[2010-11]Status: Disposed28/2/2017AY 2010-11

M/S. NARENDRA INDUSTRIES,BURHANPUR vs THE ACIT, KHANDWA

ITA 644/IND/2015[2010-11]Status: Disposed28/2/2017AY 2010-11

THE DCIT, 1(1), BHOPAL vs M/S. ANDRITZ HYDRO PVT. LTD., RAISEN

ITA 265/IND/2015[2010-11]Status: Disposed28/2/2017AY 2010-11

M/S. SHEETU EDUCATIONAL SERVICES P. LTD.,INDORE vs THE DCIT 5(1), INDORE

ITA 26/IND/2015[2007-08]Status: Disposed28/2/2017AY 2007-08

M/S. SHEETU EDUCATIONAL SERVICES P. LTD.,INDORE vs THE DCIT 5(1), INDORE

ITA 25/IND/2015[2006-07]Status: Disposed28/2/2017AY 2006-07