← All Benches
ITAT Indore Bench
5,727 judgments
SMT. KUSUM CHHAJED,RATLAM vs THE ITO WARD-1, RATLAM
ITA 70/IND/2017[2007-08]Status: Disposed27/3/2017AY 2007-08
M/S. I NOVATE TECHNOLOGIES LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 3/IND/2017[2011-12]Status: Disposed27/3/2017AY 2011-12
SHRI AJIT DARDA,INDORE vs THE ITO 2(3), INDORE
ITA 156/IND/2017[2009-10]Status: Disposed27/3/2017AY 2009-10
SHRI SHRIKANT SHUKLA,INDORE vs THE ACIT, CIRCLE 5(1), INDORE
ITA 101/IND/2017[2006-07]Status: Disposed27/3/2017AY 2006-07
SHRI KRISHNAKANT SHUKLA,INDORE vs THE ACIT, CIRCLE 5(1), INDORE
ITA 100/IND/2017[2006-07]Status: Disposed27/3/2017AY 2006-07
SHRI NAVED KHAN,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 1540/IND/2016[2006-07]Status: Disposed27/3/2017AY 2006-07
MR. BALKISHAN SISODIA,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 1058/IND/2016[2006-07]Status: Disposed27/3/2017AY 2006-07
M/S M.P. STATE COOPERATIVE HOUSING FEDERATION SOCIETY,BHOPAL vs THE ACIT 1(1), BHOPAL
ITA 1051/IND/2016[2013-14]Status: Disposed27/3/2017AY 2013-14
THE ITO-1(2), UJJAIN vs SHRI SUSHIL KUMAR BAFNA, UJJAIN
ITA 584/IND/2015[2010-11]Status: Disposed27/3/2017AY 2010-11
SHRI SUSHIL KUMAR BAFNA,UJJAIN vs THE ITO 1(1), UJJAIN
ITA 637/IND/2014[2010-11]Status: Disposed27/3/2017AY 2010-11
THE ITO-2(4), INDORE vs SHRI SACHIN MOHAN SINGH TUNDELE, INDORE
ITA 48/IND/2017[2009-10]Status: Disposed23/3/2017AY 2009-10
THE ACIT, 3(1), BHOPAL vs DR. J.P. PALIWAL, BHOPAL
ITA 940/IND/2016[1996-97]Status: Disposed23/3/2017AY 1996-97
THE ACIT, 3(1), BHOPAL vs DR. J.P. PALIWAL, BHOPAL
ITA 939/IND/2016[1995-96]Status: Disposed23/3/2017AY 1995-96
THE ITO, 2(4), BHOPAL vs SMT. MANJU RAJ, BHOPAL
ITA 841/IND/2016[2011-12]Status: Disposed21/3/2017AY 2011-12
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1519/IND/2016[2011-12]Status: Disposed20/3/2017AY 2011-12
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1518/IND/2016[2010-11]Status: Disposed20/3/2017AY 2010-11
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1517/IND/2016[2009-10]Status: Disposed20/3/2017AY 2009-10
SHRI SHAUNAK SUDHIR GHODKE,BHOPAL vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1516/IND/2016[2008-09]Status: Disposed20/3/2017AY 2008-09
THE DCIT, 2(1), BHOPAL vs M/S. M.P. RAJYA VAN VIKAS NIGAM LTD., BHOPAL
ITA 1348/IND/2016[2013-14]Status: Disposed20/3/2017AY 2013-14
SHRI VINOD KUMAR SINGH KUSHWAH,INDORE vs THE ITO 3(3), INDORE
ITA 1036/IND/2016[2009-10]Status: Disposed20/3/2017AY 2009-10