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ITAT Indore Bench

5,736 judgments

ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 101/IND/2025[2016-17]Status: Disposed30/1/2026AY 2016-17

ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 100/IND/2025[2014-15]Status: Disposed30/1/2026AY 2014-15

AZIZUR RAHMAN KHAN,INDORE vs ITO 4(4), INDORE, INDORE

ITA 549/IND/2025[2012-13]Status: Disposed22/1/2026AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

NAYANA JAYESH PATEL,INDORE vs ASSESSING OFFICER, INDORE

ITA 475/IND/2025[2012-13]Status: Disposed22/1/2026AY 2012-13

VIRENDRA KUMAR MANDOT,, SADAR BAZAR SAILANA RATLAM vs INCOME TAX OFFICER, ITO-1, RATLAM, RATLAM

ITA 382/IND/2025[2017-2018]Status: Disposed22/1/2026AY 2017-2018

VRAHATAKAR SAHAKARI SANSTHA MARYADIT AMLETHA,AMLETHA vs ITO-1, RATLAM

ITA 379/IND/2025[2017-18]Status: Disposed22/1/2026AY 2017-18

SURESH KUMAR,MANAS BHAWAN, RNT MARG, INDORE vs ITO, BURHANPUR, INDORE

ITA 369/IND/2025[2013-14]Status: Disposed22/1/2026AY 2013-14

NARESH AHIRWAR,BHOPAL vs INCOME-TAX OFFICER, 5(3), BHOPAL

ITA 242/IND/2025[2012-13]Status: Disposed22/1/2026AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

PRATHAM VAKRATUNDA EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs CIT EXEMPTION, BHOPAL

ITA 237/IND/2025[2024-25]Status: Disposed22/1/2026AY 2024-25

PRATHAM VAKRATUNDA EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs CIT EXEMPTION, BHOPAL

ITA 236/IND/2025[2024-25]Status: Disposed22/1/2026AY 2024-25

NEETA CHOUDHARY,PANSEMAL vs SENDHWA, SENDHWA

ITA 219/IND/2025[2017-18]Status: Disposed22/1/2026AY 2017-18

RAVINDRA AWASTHI,INDORE vs ITO 2(1), INDORE

ITA 191/IND/2025[2010-11]Status: Disposed22/1/2026AY 2010-11

KHOZEMA BOHRA,INDORE vs INCOME TAX OFFICER, NFAC, DELHI

ITA 814/IND/2024[2013-14]Status: Disposed22/1/2026AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

KHOJEMA BOHRA,INDORE vs INCOME TAX OFFICER, NFAC, DELHI

ITA 812/IND/2024[2014-2015]Status: Disposed22/1/2026AY 2014-2015

SANDHYA SINGH,ROHIT NAGAR, BHOPAL vs ITO 2(3) BHOPAL, AAYKAR BHAWAN, BHOPAL

ITA 584/IND/2025[2013-2014]Status: Disposed21/1/2026AY 2013-2014

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

VAIBHAV MITTAL,JAIPUR vs DCIT/ACIT 4(1),IND, INDORE

ITA 582/IND/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

ONEEL VERMA,NASHIK vs ITO-5(1), BHOPAL

ITA 394/IND/2025[2009-10]Status: Disposed21/1/2026AY 2009-10

Shri Siddhartha Nautiyal (Judicial Member), Shri B.M. Biyani (Accountant Member)

MANOHAR SINGH THAKUR,S/O SHRI ANAR SINGH THAKUR, VILLAGE BANWARI vs INCOME TAX OFFICER, SEHORE

ITA 323/IND/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DARASINGH PATEL,INDORE vs CIT(A), DELHI

ITA 305/IND/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

Shri Siddhartha Nautiyal (Judicial Member), Shri B.M. Biyani (Accountant Member)

VIRENDRA KUMAR NAMDEV,INDORE vs CIT(A), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 254/IND/2025[2013-14]Status: Disposed21/1/2026AY 2013-14

Shri Siddhartha Nautiyal (Judicial Member), Shri B.M. Biyani (Accountant Member)