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ITAT Indore Bench

5,727 judgments

THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE

ITA 532/IND/2016[2006-07]Status: Disposed21/3/2018AY 2006-07

THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE

ITA 531/IND/2016[2004-05]Status: Disposed21/3/2018AY 2004-05

THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE

ITA 530/IND/2016[2003-04]Status: Disposed21/3/2018AY 2003-04

M/S. SEZ INDORE LIMTED,INDORE vs THE DCIT CIRCLE -3(1), INDORE

ITA 206/IND/2016[2010-11]Status: Disposed21/3/2018AY 2010-11

M/S. SEZ INDORE LIMTED,INDORE vs THE DCIT CIRCLE -3(1), INDORE

ITA 205/IND/2016[2009-10]Status: Disposed21/3/2018AY 2009-10

M/S. M.P. AUDHYOGIK KENDRA VIKAS NIGAM,INDORE vs THE DCIT 3(1), INDORE

ITA 761/IND/2014[2010-11]Status: Disposed21/3/2018AY 2010-11

M/S. M.P. AUDHYOGIK KENDRA VIKAS NIGAM,INDORE vs THE DCIT 3(1), INDORE

ITA 760/IND/2014[2009-10]Status: Disposed21/3/2018AY 2009-10

M/S. SEZ INDORE LIMITED,INDORE vs THE CIT-I, INDORE

ITA 571/IND/2014[2006-07]Status: Disposed21/3/2018AY 2006-07

M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE

ITA 351/IND/2013[2008-09]Status: Disposed21/3/2018AY 2008-09

M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE

ITA 350/IND/2013[2007-08]Status: Disposed21/3/2018AY 2007-08

M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE

ITA 349/IND/2013[2006-07]Status: Disposed21/3/2018AY 2006-07

M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE

ITA 348/IND/2013[2004-05]Status: Disposed21/3/2018AY 2004-05

M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE

ITA 347/IND/2013[2003-04]Status: Disposed21/3/2018AY 2003-04

M/S VAJDI EDUCATION SOCIETY,INDORE vs THE ITO-EXEMPTION, INDORE

ITA 574/IND/2016[2010-11]Status: Disposed20/3/2018AY 2010-11

THE ITO, 2(5), INDORE vs SHRI MAHESH B. BANGLEWALA, INDORE

ITA 1020/IND/2016[2009-10]Status: Disposed20/3/2018AY 2009-10

M/S. RAJDEEP CONSTRUCTION CO.,BETUL vs THE ACIT CIRCLE 2(1), BHOPAL

ITA 493/IND/2014[2006-07]Status: Disposed20/3/2018AY 2006-07

M/S. VAJDI EDUCATIONAL SOCIETY,INDORE vs THE ITO (EXEMPTION), INDORE

ITA 5/IND/2017[2012-13]Status: Disposed20/3/2018AY 2012-13

THE ACIT, 1(1), BHOPAL vs M/S. BHOPAL CO-OPERATIVE CENTRAL BANK LTD., BHOPAL

ITA 45/IND/2017[2010-11]Status: Disposed20/3/2018AY 2010-11

M/S VIKRAMADITYA NAGRIK SAHAKARI BANK MARYADIT,UJJAIN vs THE ACIT, UJJAIN

ITA 36/IND/2017[2013-14]Status: Disposed20/3/2018AY 2013-14

SHRI VINOD KRISHNA SINGHANIA PARMARTHIK TRUST,INDORE vs THE CIT -EXEMPTION, BHOPAL

ITA 147/IND/2017[-]Status: Disposed20/3/2018