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ITAT Indore Bench
5,736 judgments
M/S INDUSTRIAL FILTERS AND FABRICS PVT. LTD.,INDORE vs THE ACIT 5(1), INDORE
ITA 404/IND/2012[2007-08]Status: Disposed23/8/2018AY 2007-08
SHRI KRISHAN BAHADUR SAXENA,BHOPAL vs THE ITO, WARD-2, BHOPAL
ITA 684/IND/2016[1997-98]Status: Disposed20/8/2018AY 1997-98
M/S PATIDAR HOSPITAL & RESEARCH CENTRE,UJJAIN vs THE ITO 2(1), UJJAIN
ITA 1541/IND/2016[2010-11]Status: Disposed20/8/2018AY 2010-11
M/S. PATIDAR HOSPITAL & RESEARCH CENTRE,UJJAIN vs THE ITO 2(1), UJJAIN
ITA 1008/IND/2016[2012-13]Status: Disposed20/8/2018AY 2012-13
M/S. PATIDAR HOSPITAL & RESEARCH CENTRE,UJJAIN vs THE ITO 2(1), UJJAIN
ITA 1007/IND/2016[2010-11]Status: Disposed20/8/2018AY 2010-11
M/S. RISHIRAJ K.M.B. EDUCATION SOCIETY,BHOPAL vs THE CIT, BHOPAL
ITA 434/IND/2014[-]Status: Disposed20/8/2018
SHRI SANJAY AGARWAL,UTTAR PRADESH vs THE ACIT 3(1), BHOPAL
ITA 328/IND/2014[2008-09]Status: Disposed20/8/2018AY 2008-09
ITO, MANDSAUR vs SHRI VIJAY KUMAR SURANA, MANDSAUR
ITA 478/IND/2017[2013-14]Status: Disposed17/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, RATLAM vs SHRI MUKHTIAR ALI SAIYYAD, PROP. M/S SAIYYAD TRADERS, RATLAM
ITA 477/IND/2017[2013-14]Status: Disposed17/8/2018AY 2013-14
M/S JILA SAHAKARI KENDRIYA BANK MARYADIT,MANDSAUR vs THE DCIT, RATLAM
ITA 386/IND/2017[2012-13]Status: Disposed17/8/2018AY 2012-13
SHRI SHASHAM KOTHARI,BHOPAL vs THE ACIT-1(1), BHOPAL
ITA 687/IND/2016[2009-10]Status: Disposed17/8/2018AY 2009-10
SHRI SHASHAM KOTHARI,BHOPAL vs THE ACIT 1(1), BHOPAL
ITA 64/IND/2015[2009-10]Status: Disposed17/8/2018AY 2009-10
M/S. JEEWAN MOTORS P. LTD.,BHOPAL vs THE JCIT- RANGE-2, BHOPAL
ITA 511/IND/2015[2010-11]Status: Disposed17/8/2018AY 2010-11
THE ACIT, 3(1), INDORE vs M/S. KALANI INDUSTRIES PVT. LTD., INDORE
ITA 16/IND/2015[2009-10]Status: Disposed17/8/2018AY 2009-10
THE ACIT, 3(1), INDORE vs M/S. KALANI INDUSTRIES PVT. LTD., INDORE
ITA 741/IND/2014[2008-09]Status: Disposed17/8/2018AY 2008-09
THE DCIT, 1(1), INDORE vs M/S. HINDUSTAN CONTINENTAL PVT LTD., MUMBAI
ITA 462/IND/2014[2003-04]Status: Disposed17/8/2018AY 2003-04
THE DCIT, 1(1), INDORE vs M/S. HINDUSTAN CONTINENTAL PVT LTD., MUMBAI
ITA 460/IND/2014[2003-04]Status: Disposed17/8/2018AY 2003-04
THE ACIT -3(1), INDORE vs M/S. MAYA SPINNERS LTD., INDORE
ITA 392/IND/2017[1996-97]Status: Disposed3/8/2018AY 1996-97
M/S KHANDELWAL PULSE MILL,INDORE vs THE ITO-5(3), INDORE
ITA 852/IND/2016[2009-10]Status: Disposed3/8/2018AY 2009-10
M/S ASHOKA HI-TECH BUILDERS P. LTD.,INDORE vs THE DCIT (CENTRAL)-1, INDORE
ITA 686/IND/2016[2013-14]Status: Disposed3/8/2018AY 2013-14