ITAT Indore Bench

ADIM JATI SEVA SAHAKARI S ANSTHA BELKUND,BELKUND, BETUL vs ITO, BETUL, BETUL

ASHOK KUMAR JAIN,INDORE vs DCIT - 1(1), INDORE

ASHOK KUMAR MOONAT,RATLAM vs ASSTT. COMMISSIONER OF INCOME TAX (CENTRAL-3), INDORE, INDORE

ADIM JATI SEVA SAHKRI SAMITI MYDT FOOLMAL,ALIRAJPUR vs ITO, JHABUA, JHABUA

KAMAL SHADIJA,INDORE vs ASSESSMENT UNIT, INCOME TAX EPARTMENT, DELHI

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

T LOGIKS,INDORE vs INCOME TAX OFFICER 3 (1), INDORE

GOPAL MUWEL,MANAWAR vs INCOME TAX OFFICER, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SUDHA LUHADIA,INDORE, M.P. vs THE ITO - 4(5), INDORE, INDORE, M.P.

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

HEMLATA PATEL,DEWAS vs INCOME TAX OFFICER , DEWAS

TILAK KUMAR MALVIYA,JHABUA vs ITO-2, RATLAM, RATLAM

PREETAM JAISWAL,INDORE vs INCOME-TAX OFFICER, JHABUA, JHABUA

SAMTA DEVCON PRIVATE LIMITED,INDORE vs CIT APPEAL NEAC, DELHI

SAMTA DEVCON PRIVATE LIMITED,INDORE vs NEAC, DELHI

SUNIL,INDORE vs ITO 1(1), INDORE, INDORE

RAMESH CHANDRA DETHALIYA,POLIAIKALAN vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR

LOKENDRA MALI ,UJJAIN vs INCOME TAX OFFICER (2)(1) UJJAIN, UJJAIN

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

BARHATTAKAR SEWA SAHAKARI SAMITI MARYADIT RAIPUR,RAIPUR vs ITO-2, ITARSI, ITARSI

ASHOK AIREN,MALHARGANJ vs DCIT 4(1), INDORE, INDORE

RAJ KUMAR PALIA,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX - ITARSI, CAMP AT BHOPAL, BHOPAL

RAMRATI SAHU,BHOPAL vs CIT(A), NFAC, DELHI