← All Benches

ITAT Indore Bench

5,736 judgments

THE ACIT, (CENTRAL)-1, INDORE vs M/S. PRAKASH ASHPHLTING & TOLL HIGHWAY LTD., INDORE

ITA 806/IND/2019[2015-16]Status: Disposed27/5/2020AY 2015-16

ACIT(CENTRAL)-1, INDORE vs SHRI PUNIT AGRAWAL, MHOW

ITA 792/IND/2019[2012-13]Status: Disposed27/5/2020AY 2012-13

M/S. GARG TRADING COMPANY,BHOPAL vs PR. CIT-II, BHOPAL

ITA 446/IND/2019[2014-15]Status: Disposed27/5/2020AY 2014-15

SMT. SEEMA GARG,BHOPAL vs PR. CIT-II, BHOPAL

ITA 445/IND/2019[2014-15]Status: Disposed27/5/2020AY 2014-15

M/S. M. P. WARE HOUSING & LOGISTICS CORPORATION,INDORE vs CIT (TDS), INDORE

ITA 491/IND/2019[2011-12]Status: Disposed26/5/2020AY 2011-12

SHRI SATYA NARAYAN PATEL,INDORE vs ITO-3(4), INDORE

ITA 220/IND/2019[2012-13]Status: Disposed26/5/2020AY 2012-13

SHRI DINESH PATEL,INDORE vs I T O-3(4), INDORE

ITA 219/IND/2019[2012-13]Status: Disposed26/5/2020AY 2012-13

SHRI PARSHWANATH JAIN SHWETAMBER MOORTI POOJAK MANDIR TRUST,VIDISHA vs THE CIT (EXAMPTION), BHOPAL

ITA 898/IND/2018[-]Status: Disposed22/5/2020

SHRI MADANLAL GABBAJI BANJARA,NEEMUCH vs THE ITO, NEEMUCH

ITA 776/IND/2016[2008-09]Status: Disposed22/5/2020AY 2008-09

SHRI MADANLAL GABBAJI BANJARA,NEEMUCH vs THE ITO, NEEMUCH

ITA 775/IND/2016[2007-08]Status: Disposed22/5/2020AY 2007-08

SHRI VIKRAM SINGH PUAR SON & LR OF LATE TUKOJI ROA PUAR,DEWAS vs THE PR. CIT-1, BHOPAL

ITA 407/IND/2016[2011-12]Status: Disposed20/5/2020AY 2011-12

M/S. GANPAT PANNALAL,HARDA vs ITO-1 HARDA, HARDA

ITA 756/IND/2019[2007-08]Status: Disposed18/5/2020AY 2007-08

BRILLIANT ESTATE LTD.(FORMERLY KNOWN AS VAISHNAVI INSURANCE CONSULTANT (P) LTD.,INDORE vs PR. CIT-2, INDORE

ITA 454/IND/2019[2015-16]Status: Disposed18/5/2020AY 2015-16

SMT SUMAAN SINGHAI,INDORE vs ITO WARD (2), UJJAIN

ITA 106/IND/2018[09-10]Status: Disposed23/3/2020

DR. VINOD BHANDARI,INDORE vs THE DCIT CIR. 2(1), INDORE

ITA 57/IND/2019[2012-13]Status: Disposed20/3/2020AY 2012-13

DR. VINOD BHANDARI,INDORE vs THE ACIT CIR. 2(1), INDORE

ITA 66/IND/2017[2012-13]Status: Disposed20/3/2020AY 2012-13

M/S. BHANDARI HOSPITAL AND RESEARCH CENTRE,INDORE vs THE PR. CIT-1, INDORE

ITA 355/IND/2017[2012-13]Status: Disposed20/3/2020AY 2012-13

SHRI VINOD BHANDARI,INDORE vs THE PR.CIT-1, INDORE

ITA 350/IND/2017[2012-13]Status: Disposed20/3/2020AY 2012-13

M/S. PADMAWATI RETAIL INDIA (P) LTD.,INDORE vs ACIT-CPC-TDS GHAZIABAD, GHAZIABAD

ITA 559/IND/2019[2016-17(FY 15-16 Q IV Form24 Q)]Status: Disposed19/3/2020

M/S. PADMAWATI RETAIL INDIA (P) LTD.,INDORE vs ACIT-CPC-TDS GHAZIABAD, GHAZIABAD

ITA 558/IND/2019[2014-15(FY 12-13 QIII Form 26Q)]Status: Disposed19/3/2020