← All Benches
ITAT Indore Bench
5,736 judgments
POONAM CHOUKSEY,BHOPAL vs THE ACIT 2(1) BHOPAL, BHOPAL
ITA 759/IND/2018[2006-07]Status: Disposed8/2/2021AY 2006-07
POONAM CHOUKSEY,BHOPAL vs THE ACIT 2(1) BHOPAL, BHOPAL
ITA 758/IND/2018[2005-06]Status: Disposed8/2/2021AY 2005-06
POONAM CHOUKSEY,BHOPAL vs THE ACIT 2(1) BHOPAL, BHOPAL
ITA 757/IND/2018[2004-05]Status: Disposed8/2/2021AY 2004-05
M/S SPACE ENCLAVE P LTD,INDORE vs ITO5(3), INDORE
ITA 634/IND/2018[13-14]Status: Disposed8/2/2021
ITO5(3), INDORE vs M/S SPACE ENCLAVE P LTD, INDORE
ITA 613/IND/2018[13-14]Status: Disposed8/2/2021
M/S PAWAN AGRAWAL HUF,INDORE vs AAYKAR BHAWAN, INDORE, INDORE
ITA 590/IND/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
M/S AAKASH DAGRA HUF,INDORE vs ITO-2(5), INDORE
ITA 589/IND/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
SMT. KARISHMA SACHDEV,INDORE vs ITO-2(4), INDORE
ITA 587/IND/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
SMT ANUBHA GARG,INDORE vs ITO-2(5), INDORE
ITA 586/IND/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
SHRI RITWIK GARG,INDORE vs ITO-2(5), INDORE
ITA 585/IND/2018[2014-15]Status: Disposed8/2/2021AY 2014-15
SHARDA DEVI MALHOTRA,UJJAIN vs ITO 2(1), UJJAIN
ITA 31/IND/2018[14-15]Status: Disposed8/2/2021
M/S NIMBUS FOODS LTD.,INDORE vs ACIT 5(1), INDORE
ITA 274/IND/2018[13-14]Status: Disposed8/2/2021
M/S GULAB RESOURCES PVT. LIMITED,RATLAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE RATLAM, RATLAM
ITA 790/IND/2017[2009-10]Status: Disposed8/2/2021AY 2009-10
M/S SHREE LAXMI VENKATESHWARA FINANCE CORPORATION,UJJAIN vs ITO2(1), UJJAIN
ITA 710/IND/2017[2007-08]Status: Disposed8/2/2021AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2 INDORE, INDORE vs M/S MALWA VANASPATI AND CHEMICAL CO.LTD., INDORE
ITA 487/IND/2017[2013-14]Status: Disposed8/2/2021AY 2013-14
THE DCIT-2(1), INDORE vs M/S. JRG REALTY, INDORE
ITA 434/IND/2017[2013-14]Status: Disposed8/2/2021AY 2013-14
THE DCIT-2(1), INDORE vs M/S. JRG REALTY, INDORE
ITA 433/IND/2017[2012-13]Status: Disposed8/2/2021AY 2012-13
M/S JHOOMERWALA VADANT LITES,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 958/IND/2016[2007-08]Status: Disposed8/2/2021AY 2007-08
SHRI VISHVANATH PAWAR HUF,BURHANPUR vs THE ITO, BURHANPUR
ITA 948/IND/2016[2009-10]Status: Disposed8/2/2021AY 2009-10
MR. SYED MOHSIN RAZA RIZVI,INDORE vs THE ACIT-1(2), BHOPAL
ITA 495/IND/2015[2005-06]Status: Disposed8/2/2021AY 2005-06
