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ITAT Indore Bench
5,736 judgments
MADHYA PRADESH GRAMIN BANK,KUKSHI vs ACIT CPC TDS, GHAZIABAD
ITA 156/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,DEHRI vs ACIT CPC TDS, GHAZIABAD
ITA 155/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,DEHRI vs ACIT CPC TDS, GHAZIABAD
ITA 154/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,NISARPUR vs ACIT CPC TDS, GHAZIABAD
ITA 153/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,TISGAON vs ACIT CPC TDS, GHAZIABAD
ITA 152/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,LOHARI vs ACIT CPC TDS, GHAZIABAD
ITA 151/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,AJANDA vs ACIT CPC TDS, GHAZIABAD
ITA 150/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,KALIBAWDI vs ACIT CPC TDS, GHAZIABAD
ITA 149/IND/2022[2014-15]Status: Disposed13/12/2022AY 2014-15
MADHYA PRADESH GRAMIN BANK,SUSARI vs ACIT CPC TDS, GHAZIABAD
ITA 148/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,NALCHHA vs ACIT CPC TDS, GHAZIABAD
ITA 147/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,AMZERA vs ACIT CPC TDS, GHAZIABAD
ITA 146/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,DHOLANA vs ACIT CPC TDS, GHAZIABAD
ITA 145/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,BADNAWAR vs ACIT CPC TDS, GHAZIABAD
ITA 144/IND/2022[2014-15]Status: Disposed13/12/2022AY 2014-15
MADHYA PRADESH GRAMIN BANK,GHATABILLOD vs ACIT CPC TDS, GHAZIABAD
ITA 143/IND/2022[2013-14]Status: Disposed13/12/2022AY 2013-14
MADHYA PRADESH GRAMIN BANK,GHATABILLOD vs ACIT CPC TDS, GHAZIABAD
ITA 142/IND/2022[2015-16]Status: Disposed13/12/2022AY 2015-16
MADHYA PRADESH GRAMIN BANK,JHABUA vs ACIT CPC TDS, GHAZIABAD
ITA 141/IND/2022[2014-15]Status: Disposed13/12/2022AY 2014-15
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA,INDORE vs ITO 2(3), INDORE
ITA 267/IND/2020[2015-16]Status: Disposed13/12/2022AY 2015-16
DY. CIT-5(1), INDORE vs M/S. SUNIL SHARE & STOCK (P) LTD., INDORE
ITA 451/IND/2019[2005-06]Status: Disposed13/12/2022AY 2005-06
THE DCIT-2(1), BHOPAL vs M/S M.P. STATE CIVIL SUPPLIES CORPORATION LTD., BHOPAL
ITA 105/IND/2006[2002-03]Status: Disposed12/12/2022AY 2002-03
M/S ADITYA MARKCON P LTD,INDORE vs THE ITO 1(1), INDORE
ITA 199/IND/2022[2011-12]Status: Disposed8/12/2022AY 2011-12
