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ITAT Hyderabad Bench

10,989 judgments

VIVIMED LABS LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE 3(4), HYDERABAD

ITA 1237/HYD/2025[2022-23]Status: Disposed21/1/2026AY 2022-23

VIVIMED LABS LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 1236/HYD/2025[2021-22]Status: Disposed21/1/2026AY 2021-22

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SRI RAMA AGRI GENETICS (INDIA) PRIVATE LIMITED,KURNOOL vs DCIT., CIRCLE-1, KURNOOL

ITA 1179/HYD/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

ABRAHAM NATHANIEL ADDANKI,HYDERABAD vs ITO., WARD-14(1), HYDERABAD

ITA 1148/HYD/2025[2016-17]Status: Disposed21/1/2026AY 2016-17

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SWASTIK VEGETABLE OIL PRODUCTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(1), HYDERABAD

ITA 1105/HYD/2025[2016-17]Status: Disposed21/1/2026AY 2016-17

SWASTIK VEGETABLE OIL PRODUCTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(1), HYDERABAD

ITA 1104/HYD/2025[2015-16]Status: Disposed21/1/2026AY 2015-16

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SWASTIK VEGETABLE OIL PRODUCTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(1), HYDERABAD

ITA 1103/HYD/2025[2014-15]Status: Disposed21/1/2026AY 2014-15

Shri Manjunatha G., Accountant Member Shri Ravish Sood (Judicial Member)

SWASTIK VEGETABLE OIL PRODUCTS PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE - 2(1), HYDERABAD

ITA 1102/HYD/2025[2013-14]Status: Disposed21/1/2026AY 2013-14

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SWASTIK VEGETABLE OIL PRODUCTS PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(1), HYDERABAD

ITA 1101/HYD/2025[2012-13]Status: Disposed21/1/2026AY 2012-13

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

KAKINADA INFRASTRUCTURE HOLDINGS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD

ITA 1053/HYD/2025[2021-2022]Status: Disposed21/1/2026AY 2021-2022

ACIT., CIRCLE-6(1), HYDERABAD vs P MANOHAR LAL JEWELLERS AND EXPORTERS, HYDERABAD

ITA 849/HYD/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

ACIT., CIRCLE-5(1), HYDERABAD vs PENNA CEMENT INDUSTRIES LIMITED, HYDERABAD

ITA 1084/HYD/2024[2018-19]Status: Disposed21/1/2026AY 2018-19

ACIT., CIRCLE-5(1), HYDERABAD vs PENNA CEMENT INDUSTRIES LIMITED, HYDERABAD

ITA 1083/HYD/2024[2017-18]Status: Disposed21/1/2026AY 2017-18

SGD PHARMA INDIA PRIVATE LIMITED,,HYDERABAD vs ITO WARD-3(1), HYDERABAD

ITA 477/HYD/2022[2018-19]Status: Disposed21/1/2026AY 2018-19

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

SGD PHARMA INDIA PRIVATE LIMITED, ,MAHABUBNAGAR vs DCIT, CIRCLE -3 (1), HYDERABAD

ITA 130/HYD/2022[2017-18]Status: Disposed21/1/2026AY 2017-18

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs ITO., EXEMPTION WARD-1(1), HYDERABAD

ITA 1202/HYD/2025[2007-08]Status: Disposed20/1/2026AY 2007-08

AGRICUTURAL MARKET COMMITTEE,NIZAMABAD vs ITO., EXEMPTION WARD-1(1), HYDERABAD

ITA 1201/HYD/2025[2006-07]Status: Disposed20/1/2026AY 2006-07

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs ITO., EXEMPTION WARD-1(1), HYDERABAD

ITA 1200/HYD/2025[2005-06]Status: Disposed20/1/2026AY 2005-06

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs ITO, EXEMPTION WARD-1(1), HYDERABAD

ITA 1199/HYD/2025[2004-05]Status: Disposed20/1/2026AY 2004-05

PALLAPU SRINIVASARAO (HUF),ALMASGUDA vs ITO., WARD-9(1), HYDERABAD

ITA 1586/HYD/2025[2020-21]Status: Disposed16/1/2026AY 2020-21

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)