ITAT Hyderabad Bench
10,989 judgments
MOHD SHOAIB UR RAHMAN,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)
LALITHA KUCHIBHATLA,CHITTOOR vs ITO, WARD-1(1), TIRUPATI
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SUKESINI KUMILI,HYDERABAD vs ITO, WARD-15(1), HYDERABAD
SUKESINI KUMILI,HYDERABAD vs ITO, WARD-15(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SUKESINI KUMILI,HYDERABAD vs ITO, WARD-15(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SUKESINI KUMILI,HYDERABAD vs ITO, WARD-15(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
BALAJI FINANCE,GAWAL vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
VEENUS JEWELLARS, WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NIRMALA ALLA,HYDERABAD vs ITO., WARD-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KOTAPADUPRIMARY AGRICULTURAL COOPERATIVE SOCIETY,PRAKASAM vs ITO., WARD-1, ONGOLE
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
KOTAPADU PRIMARY AGRICULTURAL COOPERATIVE SOCIETY,PRAKASAM vs ITO., WARD-1, ONGOLE
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SAHODHAR REDDY MUDDASANI,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)