ITAT Hyderabad Bench

PRAKASH REDDY VATTI,HYDERABAD vs ITO, WARD-11(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President)

ANITHA KOTAMRAJU,HYDERABAD vs ITO, WARD-15(1), HYDERABAD, HYDERABAD

SHRI VIJAY PAL RAO (Vice President)

G K PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President)

QADEER AHMED MOHAMMED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON'BLE (Accountant Member)

RAJESHWARI MADDI,HYDERABAD vs ITO., WARD-4(2), HYDERABAD

SHRI VIJAY PAL RAO (Vice President)

UOH STAFF COOPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

the Ld. CIT(A). Before the Ld. CIT(A), the assessee has reiterated its arguments made before the A.O. and claimed that interest earned from fixed deposit with the nationalized banks is also eligible for claiming deduction under Section 80P(2)(a)(i) or Section 80P(2)(d) of the Act because the interest received is forming part of business of the assessee and therefore the same cannot be disallowed under Section 80P(2)(a)(i) of the Act. The Ld. CIT(A), after considering the submissions of the

MAJJI SRINIVASA RAO,KHAMMAM vs ITO., WARD-1, KOTHAGUDEM

SPR PUBLICATIONS PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(1), HYDERABAD

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

RESOLUTE ELECTRONICS PRIVATE LIMITED,HYDERABAD vs ITO, WARD-3(1), HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

PURUSHOTHAM NAIDU LEKKALA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD, HYDERABAD

LEKCON INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD

SAI PRAGATHI ESTATES & CONSTRUCTIONS PVT LIMITED,HYDERABAD vs INCOME TAX OFFICER (INT. TAXN)-1, HYDERABAD

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

MANOJ KUMAR CHOWRAH,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD

SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

MADDIRALA SRINIVASA RAO,HYDERABAD vs ACIT., CENTRAL CIRCLE 3(1), HYDERABAD

SWAPNA RAVIKANTHI,NARSAPUR vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD

KONATHAM KOTIREDDY,WARANGAL vs INCOME TAX OFFICER, WARD - 1, WARANGAL

RAKESH KUMAR AGARWAL,MANCHERIAL vs INCOME TAX OFFICER, WARD-1 , MANCHERIAL

SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI MANJUNATHA G, HON’BLE (Accountant Member)

BILWA INFRASTRUCTURE LIMITED,HYDERABAD vs ITO., WARD-1(1), HYDERABAD

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

BILWA INFRASTRUCTURE LIMITED,HYDERABAD vs ITO., WARD-1(1), HYDERABAD

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA HON'BLE (Accountant Member)

ARUTLA CHARAN REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)