← All Benches

ITAT Hyderabad Bench

10,989 judgments

PARANJYOTHI THOTA,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD

ITA 2079/HYD/2025[2012-13]Status: Disposed25/2/2026AY 2012-13

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

PARANJYOTHI THOTA,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD

ITA 2050/HYD/2025[2012-13]Status: Disposed25/2/2026AY 2012-13

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

DCIT, CIRCLE-3(1), HYDERABAD vs SEW INFRASTURE LIMITED, HYDERABAD

ITA 1825/HYD/2025[2023-24]Status: Disposed25/2/2026AY 2023-24

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

SEW INFRASTRUCTURE LIMITED,HYDERABAD vs ACIT, CIRCLE-3(1), HYDERABAD

ITA 1779/HYD/2025[2023-24]Status: Disposed25/2/2026AY 2023-24

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

SUDHA DOSHI,HYDERABAD vs ITO - WARD 5(1), HYDERABAD

ITA 1775/HYD/2025[2015-16]Status: Disposed25/2/2026AY 2015-16

FAYAZ MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE 2(4), HYDERABAD, HYDERABAD

ITA 1672/HYD/2025[2018-19]Status: Disposed25/2/2026AY 2018-19

FAYAZ MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE 2(4), HYDERABAD, HYDERABAD

ITA 1671/HYD/2025[2017-18]Status: Disposed25/2/2026AY 2017-18

SAMIUDDIN ASLAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1225/HYD/2025[2019-20]Status: Disposed25/2/2026AY 2019-20

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

SAMIUDDIN ASLAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1224/HYD/2025[2018-19]Status: Disposed25/2/2026AY 2018-19

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

SAMIUDDIN ASLAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1223/HYD/2025[2017-18]Status: Disposed25/2/2026AY 2017-18

SAMIUDDIN ASLAM,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1222/HYD/2025[2016-17]Status: Disposed25/2/2026AY 2016-17

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

NAVATHARANGINI MAHILA PODUPU PARASPARA SAHAKARA PARIMITHA SAMITHI,WARANGAL vs ITO, WARD-2, WARANGAL

ITA 991/HYD/2024[2017-18]Status: Disposed25/2/2026AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

PARAMESWARA RAO VASANTHA PAWAR,SRI KALAHASTHI vs DCIT., CIRCLE-1(1), TIRUPATI

ITA 1391/HYD/2024[2017-18]Status: Disposed25/2/2026AY 2017-18

MEENA JEWELS AND PEARLS,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD

ITA 1225/HYD/2024[2010-11]Status: Disposed25/2/2026AY 2010-11

KIRAN BALA GUPTA,HYDERABAD vs ITO, WARD-10(1), HYDERABAD

ITA 341/HYD/2025[2012-13]Status: Disposed20/2/2026AY 2012-13

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SARDA BRIJGOPAL,HYDERABAD vs ITO, WARD-5(1), HYDERABAD

ITA 1891/HYD/2025[2017-18]Status: Disposed20/2/2026AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

AMEENAMMA CHARITBLE TRUST,ANANTAPUR vs ITO, (EXEMPTION) WARD-TIRUPATI, TIRUPATI

ITA 1841/HYD/2025[2016-17]Status: Disposed20/2/2026AY 2016-17

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

VAGDEVI EDUCATIONAL SOCIETY,KODAD vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 1578/HYD/2025[2020-21]Status: Disposed20/2/2026AY 2020-21

SHRI MANJUNATHA G., HON'BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

VAGDEVI EDUCATIONAL SOCIETY,KODAD vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 1577/HYD/2025[2019-20]Status: Disposed20/2/2026AY 2019-20

SHRI MANJUNATHA G., HON'BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

VAGDEVI EDUCATIONAL SOCIETY,KODAD vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 1576/HYD/2025[2018-19]Status: Disposed20/2/2026AY 2018-19

SHRI MANJUNATHA G., HON'BLE (Accountant Member), SHRI RAVISH SOOD, HON'BLE (Judicial Member)