← All Benches
ITAT Hyderabad Bench
10,960 judgments
TULALA SHANKER, HYDERABAD,HYDERABAD vs ITO, WARD-4(4), HYDERABAD, HYDERABAD
ITA 242/HYD/2017[1988-89]Status: Disposed10/5/2018AY 1988-89
SRINIVAS SASIDHAR CHAGANTY,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 1908/HYD/2017[2007-08]Status: Disposed10/5/2018AY 2007-08
P.V. RAMANA REDDY.,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), HYDERABAD
ITA 1115/HYD/2017[2006-07]Status: Disposed10/5/2018AY 2006-07
SANKET M DHAROD, HYD,R.R.DIST vs DCIT, CIRCLE 5(1), HYDERABAD, HYDERABAD
ITA 873/HYD/2016[2004-05]Status: Disposed10/5/2018AY 2004-05
LAXMAIAH KARATAM,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM
ITA 22/HYD/2018[2014-15]Status: Disposed9/5/2018AY 2014-15
VARSHA VISWANATH PROPERTIES PRIVATE LIMITED. TIRUPATHI,TIRUPATHI vs ITO, WARD-17(3), HYDERABAD, HYDERABAD
ITA 480/HYD/2017[2012-13]Status: Disposed9/5/2018AY 2012-13
DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES LIMITED), HYDERABAD, HYDERABAD
ITA 452/HYD/2017[2011-12]Status: Disposed9/5/2018AY 2011-12
MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES LIMITED),HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 362/HYD/2017[2011-12]Status: Disposed9/5/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs BA CONTINUUM INDIA PRIVATE LIMITED, HYDERABAD
ITA 1942/HYD/2017[2011-12]Status: Disposed9/5/2018AY 2011-12
SNJ SYNTHETICS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1926/HYD/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
SRI BHAGAVAN REDDY KOTHA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 1921/HYD/2017[2009-10]Status: Disposed9/5/2018AY 2009-10
HARISH JONNALAGADDA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1748/HYD/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
KAVITA PABBISETTY,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 1643/HYD/2017[2009-10]Status: Disposed9/5/2018AY 2009-10
PABBISETTY RAMACHANDRA GUPTA JYOTHI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 1468/HYD/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
ANNAPURNA STUDIOS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 1290/HYD/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD, HYDERABAD vs GRANULES INDIA LIMITED, HYDERABAD, HYDERABAD
ITA 1282/HYD/2017[2006-07]Status: Disposed9/5/2018AY 2006-07
JHANSI LAKSHMI BAI MAHILA MANDALI.,HYDERABAD vs INCOME TAX OFFICER(EXEMPTIONS), WARD-2, HYDERABAD
ITA 1118/HYD/2017[2010-11]Status: Disposed9/5/2018AY 2010-11
DCIT, CIRCLE-16(2), HYD, HYDERABAD vs MYLAN LABORATORIES LTD., HYD, HYDERABAD
ITA 659/HYD/2016[2010-11]Status: Disposed9/5/2018AY 2010-11
MYLAN LABORATORIES LTD,(FORMERLY MATRIX LABORATORIES LIMITED), HYD HYD,HYDERABAD vs DCIT, CIRCLE-16(2), HYD, HYDERABAD
ITA 626/HYD/2016[2010-11]Status: Disposed9/5/2018AY 2010-11
POWERWAVE TECHNOLOGIES RESEARCH & DEVELOPMENT (INDIA) PVT.LTD., HYD,HYDERABAD vs ACIT, CIRLCE-16(2), HYD, HYDERABAD
ITA 528/HYD/2016[2011-12]Status: Disposed9/5/2018AY 2011-12
