← All Benches
ITAT Hyderabad Bench
10,960 judgments
POWERWAVE TECHNOLOGIES RESEARCH AND DEVELOPMENT (INDIA) PVT.,LTD., HYD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 327/HYD/2015[2010-11]Status: Disposed9/5/2018AY 2010-11
NAGARJUNA CERACHEM PVT.LTD., HYD,HYDERABAD vs ITO, WARD-16(2), HYDERABAD, HYDERABAD
ITA 1146/HYD/2015[2007-08]Status: Disposed9/5/2018AY 2007-08
DCIT, CIRCLE-1(2), HYDERABAD vs M/S CSR ESTATES LIMITED, HYDERABAD
ITA 771/HYD/2014[2008-09]Status: Disposed9/5/2018AY 2008-09
A.LINGA REDDY, SHANKARPALLY, R.R.DIST,HYDERABAD vs ITO, WARD-1, VIKARABAD, VIKARABAD
ITA 600/HYD/2017[2009-10]Status: Disposed4/5/2018AY 2009-10
A.LINGA REDDY, SHANKARPALLY, R.R.DIST,HYDERABAD vs ITO, WARD-1, VIKARABAD, VIKARABAD
ITA 599/HYD/2017[2008-09]Status: Disposed4/5/2018AY 2008-09
A.LINGA REDDY, SHANKARPALLY, R.R.DIST,HYDERABAD vs ITO, WARD-1, VIKARABAD, VIKARABAD
ITA 598/HYD/2017[2007-08]Status: Disposed4/5/2018AY 2007-08
A.LINGA REDDY, SHANKARPALLY, R.R.DIST,HYDERABAD vs ITO, WARD-1, VIKARABAD, VIKARABAD
ITA 597/HYD/2017[2006-07]Status: Disposed4/5/2018AY 2006-07
GHANSHYAM JINDAL, JINNARAM MANDAL,MEDAK DIST vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ITA 1536/HYD/2017[2012-13]Status: Disposed4/5/2018AY 2012-13
MAXIMAL FINANCE AND INVESTMENTS LIMITED.,HYDERABAD. vs INCOME TAX OFFICER, WARD-16(1)., HYDERABAD.
ITA 1042/HYD/2017[2011-12]Status: Disposed4/5/2018AY 2011-12
MADIYAM VENKATARAVINDRA REDDY, ANANTAPUR,HYDERABAD vs ITO, WARD-3, ANANTAPUR, ANANTAPUR
ITA 952/HYD/2016[2008-09]Status: Disposed4/5/2018AY 2008-09
AZMIRA BHADIYA, KHAMMAM,HYDERABAD vs ITO, WARD-1, KOTHAGUDEM, KOTHAGUDEM
ITA 9/HYD/2016[2011-12]Status: Disposed4/5/2018AY 2011-12
TIRUPATI URBAN DEVELOPMENT AUTHORITY, TIRUPATI,HYDERABAD vs ACIT, CIRCLE-2(1), TIRUPATHI, TIRUPATHI
ITA 1250/HYD/2015[2012-13]Status: Disposed3/5/2018AY 2012-13
ANAND FOOD PRODUCTS, HYDERABAD,HYDERABAD vs ITO, WARD-9(1), HYDERABAD, HYDERABAD
ITA 978/HYD/2017[2006-07]Status: Disposed27/4/2018AY 2006-07
VENKATARAMI REDDY TUMUKUNTA, KURNOOL,HYDERABAD vs ITO, WARD-2, KURNOOL, KURNOOL
ITA 950/HYD/2017[2009-10]Status: Disposed27/4/2018AY 2009-10
FACTSET SYSTEMS INDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 464/HYD/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
BS LIMITED,HYDERABAD vs ASST.COMISSIONER OF INCOME TAX, CIRCLE-2(3), HYDERABAD
ITA 2186/HYD/2017[2013-14]Status: Disposed27/4/2018AY 2013-14
VENU GOPAL KARAVADI, HYDERABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 202/HYD/2017[2009-10]Status: Disposed27/4/2018AY 2009-10
DARSHAN VIJAYSINH BHATIA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 1894/HYD/2017[2013-14]Status: Disposed27/4/2018AY 2013-14
V.N. SUNANDA REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1691/HYD/2017[2003-04]Status: Disposed27/4/2018AY 2003-04
DYAPA RAJINI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
ITA 1571/HYD/2017[2008-09]Status: Disposed27/4/2018AY 2008-09
