← All Benches
ITAT Hyderabad Bench
10,960 judgments
T. NAGRAJ (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1590/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. JAYA PRAKASH (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1589/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. KASHINATH (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1588/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. ASHOK KUMAR (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1587/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. NARSIMHA RAO (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1586/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. NARAYANA RAO (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1585/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. PRABHAKAR RAO (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1583/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
INCOME TAX OFFICER, WARD-16(2), HYDERABAD, HYDERABAD vs PHOENIX INFRATECH (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 1427/HYD/2017[2013-14]Status: Disposed25/5/2018AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JASPER INDUSTRIES PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1403/HYD/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
B. JANARDHAN REDDY, HYD,HYDERABAD vs DCIT, CIRCLE 6(1), HYDERABAD, HYDERABAD
ITA 733/HYD/2016[2005-06]Status: Disposed25/5/2018AY 2005-06
DCIT, CIRCLE-9(1), HYD, HYDERABAD vs NARENDER REDDY KALLU, HYD, HYDERABAD
ITA 409/HYD/2016[2011-12]Status: Disposed25/5/2018AY 2011-12
SUNIL VISHRAM CHAWDA, HYD,HYDERABAD vs DCIT,CIRCLE-14(1), HYD, HYDERABAD
ITA 1433/HYD/2015[2012-13]Status: Disposed25/5/2018AY 2012-13
SUNIL VISHRAM CHAWDA, HYD,HYDERABAD vs CIT (OSD), RANGE-10, HYD, HYDERABAD
ITA 1432/HYD/2015[2011-12]Status: Disposed25/5/2018AY 2011-12
SUNIL VISHRAM CHAWDA, HYD,HYDERABAD vs ACIT, CIRCLE-10(1), HYD, HYDERABAD
ITA 1431/HYD/2015[2010-11]Status: Disposed25/5/2018AY 2010-11
SUNIL VISHRAM CHAWDA, HYD,HYDERABAD vs ACIT, CIRCLE-10(1), HYD, HYDERABAD
ITA 1430/HYD/2015[2009-10]Status: Disposed25/5/2018AY 2009-10
SRIDHAR RAMAGIRI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
ITA 1924/HYD/2017[2014-15]Status: Disposed23/5/2018AY 2014-15
V-SECURE FINANCIAL SERVICES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 1906/HYD/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
DR. REDDYS LABORATORIES LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 18/HYD/2017[2009-10]Status: Disposed23/5/2018AY 2009-10
T. RAMESH (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1584/HYD/2017[2010-11]Status: Disposed23/5/2018AY 2010-11
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1296/HYD/2017[2016-17]Status: Disposed23/5/2018AY 2016-17
