← All Benches
ITAT Hyderabad Bench
10,960 judgments
GANDRA VENKATA RAMANA REDDY,WARANGAL vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-1(I/C), WARANGAL
ITA 1881/HYD/2017[2012-13]Status: Disposed6/6/2018AY 2012-13
ASST.COMMISSIIONER OF INCOME TAX,CIRCLE-17(1), HYDERABAD vs DR.REDDY'S LABORATORIES LIMITED, HYDERABAD
ITA 1771/HYD/2017[2010-11]Status: Disposed6/6/2018AY 2010-11
ASST.COMMISSIIONER OF INCOME TAX,CIRCLE-17(1), HYDERABAD vs DR.REDDY'S LABORATORIES LIMITED, HYDERABAD
ITA 1770/HYD/2017[2009-10]Status: Disposed6/6/2018AY 2009-10
ASST.COMMISSIIONER OF INCOME TAX,CIRCLE-17(1), HYDERABAD vs DR.REDDY'S LABORATORIES LIMITED, HYDERABAD
ITA 1769/HYD/2017[2008-09]Status: Disposed6/6/2018AY 2008-09
K RAVI SHANKAR,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 1460/HYD/2017[2010-11]Status: Disposed6/6/2018AY 2010-11
P. MURALI MOHANA RAO,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-1, HYDERABAD
ITA 1173/HYD/2017[2011-12]Status: Disposed6/6/2018AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs CHERUKURI SWAPNA, HYD, HYDERABAD
ITA 1071/HYD/2017[2013-14]Status: Disposed6/6/2018AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs CHERUKURI SWAPNA, HYD, HYDERABAD
ITA 1070/HYD/2017[2012-13]Status: Disposed6/6/2018AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs AGA PUBLICATIONS LIMITED, HYDERABAD
ITA 1025/HYD/2017[2010-11]Status: Disposed6/6/2018AY 2010-11
FRONTIER INFORMATICS LTD., (FORMERLY FRONTIER INFORMATICS TECHNOLOGIES LTD), HYD,HYDERABAD vs DCIT, CIRCLE-1(3), HYDERABAD, HYDERABAD
ITA 560/HYD/2016[2002-03]Status: Disposed6/6/2018AY 2002-03
ITO, WARD-6(4), HYDERABAD, HYDERABAD vs GUNJAN SINDHI, HYD, HYDERABAD
ITA 133/HYD/2016[2012-13]Status: Disposed6/6/2018AY 2012-13
ASST.CIT,CIRCLE - 4(1), HYDERABAD vs SHASHIKALA RAMKUMAR, HYDERABAD
ITA 463/HYD/2014[2010-11]Status: Disposed6/6/2018AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs RCC LABORATORIES INDIA PRIVATE LIMITED, HYDERABAD
ITA 1641/HYD/2017[2011-12]Status: Disposed5/6/2018AY 2011-12
ACIT, CIRCLE-2(2),HYDERABAD, HYDERABAD vs HEMADRI CEMENTS LIMITED., HYD, HYDERABAD
ITA 516/HYD/2015[2008-09]Status: Disposed5/6/2018AY 2008-09
DY.CIT, CENTRAL CIRCLE-7, HYDERABAD vs T RANA PRATAP SINGH & OTHERS (AOP), R.R.DIST
ITA 866/HYD/2014[2006-07]Status: Disposed28/5/2018AY 2006-07
BRICKS N STONES BUILDERS,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 2026/HYD/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
BRICKS N STONES BUILDERS,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 2025/HYD/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
MEENA JEWELLERS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2016/HYD/2017[2013-14]Status: Disposed25/5/2018AY 2013-14
T. RAJESWAR RAO (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1592/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
T. BALAKRISHNA (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1591/HYD/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
