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ITAT Hyderabad Bench
10,960 judgments
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1295/HYD/2017[2015-16]Status: Disposed23/5/2018AY 2015-16
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1294/HYD/2017[2014-15]Status: Disposed23/5/2018AY 2014-15
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1293/HYD/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1292/HYD/2017[2012-13]Status: Disposed23/5/2018AY 2012-13
THE NIZAMABAD DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,NIZAMABAD vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 1291/HYD/2017[2011-12]Status: Disposed23/5/2018AY 2011-12
M.S. NIRMALA L/R OF LATE M.B. SIVANANDAM,HINDUPUR vs INCOME TAX OFFICER, WARD-2, HINDUPUR
ITA 1223/HYD/2017[2008-09]Status: Disposed23/5/2018AY 2008-09
AMSRI CONSTRUCTIONS PRIVATE LIMITED, SECUNDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 121/HYD/2017[2007-08]Status: Disposed23/5/2018AY 2007-08
AMSRI BUILDERS PRIVATE LIMITED, SECUNDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 120/HYD/2017[2007-08]Status: Disposed23/5/2018AY 2007-08
LATE VIJAY KOCHAR REP.BY L/R. VISHAL KOCHAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 1067/HYD/2017[2006-07]Status: Disposed23/5/2018AY 2006-07
AJAY KOCHAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 1066/HYD/2017[2006-07]Status: Disposed23/5/2018AY 2006-07
ADROIT MANAGEMENT CONSULTANTS PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 1044/HYD/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
ITO, WARD-2(4), HYDERABAD, HYDERABAD vs TINI PHARMA LTD., HYDERABAD, HYDERABAD
ITA 669/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
RAMASWAMYNAIDU VELLORE, TIRUPATHI,HYDERABAD vs ACIT,CIRCLE- 1(1), TIRUPATHI, TIRUPATHI
ITA 1754/HYD/2016[2011-12]Status: Disposed23/5/2018AY 2011-12
M.S. LAKSHMI BAI, HYDERABAD,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD, HYDERABAD
ITA 1679/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
GLOBAL LOGIC TECHNOLOGIES LIMITED, HYDERABAD,HYDERABAD vs ACIT,CIRCLE-2(2) HYDERABAD, HYDERABAD
ITA 1672/HYD/2016[2012-13]Status: Disposed23/5/2018AY 2012-13
ACIT, CIRCLE-1(1), TIRUPATI, TIRUPATHI vs B.V. REDDY & SONS, CHITTOOR, CHITTOOR
ITA 164/HYD/2016[2010-11]Status: Disposed23/5/2018AY 2010-11
R. SUBBA LAXMI, HYDERABAD,HYDERABAD vs ITO, WARD-11(5), HYDERABAD, HYDERABAD
ITA 1600/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
VISWANATHA REDDY POTHAM, HYDERABAD,HYDERABAD vs ITO, WARD-11(5), HYDERABAD, HYDERABAD
ITA 1599/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
JILLELA DASARATHA REDDY, REP BY GPA HOLDER, J PEDDA VENKATA REDDY, HYDERABAD,HYDERABAD vs ITO, WARD-11(5), HYDERABAD, HYDERABAD
ITA 1598/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
RAMAKOWMUDI GUTTA, HYDERABAD,HYDERABAD vs ITO, WARD-11(5), HYDERABAD, HYDERABAD
ITA 1588/HYD/2016[2007-08]Status: Disposed23/5/2018AY 2007-08
