← All Benches
ITAT Hyderabad Bench
10,986 judgments
SHYAM SUNDER SHARMA,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 1580/HYD/2017[2004-05]Status: Disposed9/11/2018AY 2004-05
ITO, WARD-2(1), HYDERABAD, HYDERABAD vs KNOAH SOLUTIONS PVT LTD., HYD, HYDERABAD
ITA 584/HYD/2016[2012-13]Status: Disposed9/11/2018AY 2012-13
TUMMALA PRASANTH KUMAR, HYD,HYDERABAD vs ITO, WARD-2(2), HYD, HYDERABAD
ITA 1216/HYD/2016[2010-11]Status: Disposed9/11/2018AY 2010-11
TUMMALA VEENA, HYD,HYDERABAD vs ITO, WARD-2(2), HYDERABAD, HYDERABAD
ITA 1040/HYD/2016[2010-11]Status: Disposed9/11/2018AY 2010-11
TUMMALA VEENA, HYD,HYDERABAD vs ITO, WARD-2(2), HYDERABAD, HYDERABAD
ITA 1039/HYD/2016[2009-10]Status: Disposed9/11/2018AY 2009-10
TULIP GRANITES PRIVATE LTD., HYD,HYDERABAD vs DCIT, CIRCLE-2(3) HYDERABAD, HYDERABAD
ITA 600/HYD/2015[2008-09]Status: Disposed9/11/2018AY 2008-09
M/S PIONEER TORSTEEL MILLS PVT. LTD.,HYDERABAD vs ITO,WARD 16(2), HYDERABAD
ITA 253/HYD/2014[2006-07]Status: Disposed9/11/2018AY 2006-07
RAJAIAH KRISHNA MURTHY,HYDERABAD vs INCOME TAX OFFICER, WARD-5(2), HYDERABAD
ITA 82/HYD/2018[2009-10]Status: Disposed31/10/2018AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED (FORMELY KNOWN AS MATRIX LABORATORIES LIMITED), HYDERABAD
ITA 761/HYD/2018[2013-14]Status: Disposed31/10/2018AY 2013-14
K.MALLAIAH RAJENDER KUMAR,SANGAREDDY vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 473/HYD/2018[2013-14]Status: Disposed31/10/2018AY 2013-14
RAJINI KOLLA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD
ITA 231/HYD/2018[2013-14]Status: Disposed31/10/2018AY 2013-14
K.RAMCHANDER,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1206/HYD/2018[2009-10]Status: Disposed31/10/2018AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NSL ENERGY VENTURES PRIVATE LIMITED, HYDERABAD
ITA 1081/HYD/2018[2014-15]Status: Disposed31/10/2018AY 2014-15
LATE GAVVA LAXMI DEVI REP. BY GAVVA AMARENDER REDDY, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 324/HYD/2017[2012-13]Status: Disposed31/10/2018AY 2012-13
DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GOOD HEALTH AGRO TECH PRIVATE LIMITED, HYDERABAD
ITA 1575/HYD/2017[2013-14]Status: Disposed31/10/2018AY 2013-14
STAR GRANITES PRIVATE LIMITED,CHITTOOR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1145/HYD/2017[2004-05]Status: Disposed31/10/2018AY 2004-05
NEKKANTI SEA FOODS LTD., HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 1634/HYD/2016[1999-2000]Status: Disposed31/10/2018AY 1999-2000
NEKKANTI SEA FOODS LTD, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 1628/HYD/2016[2004-05]Status: Disposed31/10/2018AY 2004-05
NEKKANTI SEA FOODS LTD, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 1627/HYD/2016[2002-03]Status: Disposed31/10/2018AY 2002-03
GAVVA LAXMI DEVI, (DECEASED REPRESENTED BY L/H. GAVVA AMARENDER REDDY), HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYD, HYDERABAD
ITA 1131/HYD/2016[2011-12]Status: Disposed31/10/2018AY 2011-12