← All Benches
ITAT Hyderabad Bench
10,986 judgments
BHASKAR TRANSPORT PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 1385/HYD/2018[2013-14]Status: Disposed15/11/2018AY 2013-14
BHASKAR TRANSPORT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 1384/HYD/2018[2012-13]Status: Disposed15/11/2018AY 2012-13
BHASKAR TRANSPORT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 1383/HYD/2018[2011-12]Status: Disposed15/11/2018AY 2011-12
NAGARAJU KONGARA,WARANGAL vs INCOME TAX OFFICER, WARD-4, WARANGAL
ITA 1339/HYD/2018[2014-15]Status: Disposed15/11/2018AY 2014-15
PRAKESH BHRAMLA PALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 131/HYD/2018[2014-15]Status: Disposed15/11/2018AY 2014-15
YELLAIAH SETTY, HYDERABAD,HYDERABAD vs ACIT, CENTRAL CIRCLE-5, HYDERABAD, HYDERABAD
ITA 494/HYD/2017[2004-05]Status: Disposed15/11/2018AY 2004-05
ZEN SECURITIES LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-17(4), HYDERABAD, HYDERABAD
ITA 359/HYD/2017[2012-13]Status: Disposed15/11/2018AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), HYDERABAD vs CH.KRISHORE KUMAR, HYDERABAD
ITA 2262/HYD/2017[2014-15]Status: Disposed15/11/2018AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NEKKANTI SEA FOODS IMITED, HYDERABAD
ITA 1738/HYD/2017[2013-14]Status: Disposed15/11/2018AY 2013-14
SMT VEERALA PADMAJA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 964/HYD/2018[2014-15]Status: Disposed14/11/2018AY 2014-15
JONNALAGADDA SRAVANTH,KHAMMAM vs INCOME TAX OFFICER, WARD-3, KHAMMAM
ITA 92/HYD/2018[2014-15]Status: Disposed14/11/2018AY 2014-15
PREVENT NCD FOUNDATION,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS-3, HYDERABAD
ITA 629/HYD/2018[2013-14]Status: Disposed14/11/2018AY 2013-14
THE GUJARATI SOCIAL WELFARE SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 300/HYD/2018[2014-15]Status: Disposed14/11/2018AY 2014-15
MADHURA WINES,HYDERABAD vs INCOME TAX OFFICER, WARD-6(5), HYDERABAD
ITA 283/HYD/2018[2014-15]Status: Disposed14/11/2018AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs ANDHRA PRADESH STATE SEEDS DEVELOPMENT CORPORATION LIMITED, HYDERABAD
ITA 1489/HYD/2018[2012-13]Status: Disposed14/11/2018AY 2012-13
CHAYA DEVI VELAGA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 174/HYD/2018[2009-10]Status: Disposed9/11/2018AY 2009-10
VANI POTLURI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 2263/HYD/2017[2013-14]Status: Disposed9/11/2018AY 2013-14
DAWAT E ISLAMI AP, HYDERABAD,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 2038/HYD/2017[NA]Status: Disposed9/11/2018
NUTUN MALPANI,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMABAD
ITA 2029/HYD/2017[2014-15]Status: Disposed9/11/2018AY 2014-15
USHA CONDUCTOR PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
ITA 1677/HYD/2017[2013-14]Status: Disposed9/11/2018AY 2013-14