← All Benches
ITAT Hyderabad Bench
10,986 judgments
GAVVA LAXMI DEVI, (DECEASED REPRESENTED BY L/H. GAVVA AMARENDER REDDY), HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYD, HYDERABAD
ITA 1130/HYD/2016[2010-11]Status: Disposed31/10/2018AY 2010-11
GAVVA LAXMI DEVI, (DECEASED REPRESENTED BY L/H. GAVVA AMARENDER REDDY), HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYD, HYDERABAD
ITA 1129/HYD/2016[2009-10]Status: Disposed31/10/2018AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED, HYDERABAD
ITA 986/HYD/2018[2013-14]Status: Disposed12/10/2018AY 2013-14
DINESH KUMAR LAHOTI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1777/HYD/2017[2014-15]Status: Disposed12/10/2018AY 2014-15
L & T INFOCITY LTD., HYD,HYDERABAD vs DCIT, CIRCLE-16(1), HYD, HYDERABAD
ITA 2/HYD/2016[2012-13]Status: Disposed12/10/2018AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PITTI ELECTRICAL EQUIPMENT PRIVATE LIMITED, HYDERABAD
ITA 735/HYD/2018[2014-15]Status: Disposed3/10/2018AY 2014-15
RAMA SRI KRISHNA MUDUMBI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 306/HYD/2018[2006-07]Status: Disposed3/10/2018AY 2006-07
RAMA SRI KRISHNA MUDUMBI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 305/HYD/2018[2006-07]Status: Disposed3/10/2018AY 2006-07
DHANALAXMI IRON INDUSTRIES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 665/HYD/2017[2012-13]Status: Disposed3/10/2018AY 2012-13
ITO, WARD-16(2), HYDERABAD, HYDERABAD vs NEW CYBERABAD CITY PROJECTS PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 606/HYD/2017[2008-09]Status: Disposed3/10/2018AY 2008-09
TERRA INFRA DEVELOPMENT LIMITED,HYDERABAD vs INCOME TAX OFFICER (TDS), WARD-2(3), HYDERABAD
ITA 1876/HYD/2017[2013-14]Status: Disposed3/10/2018AY 2013-14
TERRA INFRA DEVELOPMENT LIMITED,HYDERABAD vs INCOME TAX OFFICER (TDS), WARD-2(3), HYDERABAD
ITA 1875/HYD/2017[2014-15]Status: Disposed3/10/2018AY 2014-15
DHANLAXMI IRON INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1570/HYD/2017[2013-14]Status: Disposed3/10/2018AY 2013-14
MALKA KOMARAIAH (HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1322/HYD/2017[2007-08]Status: Disposed3/10/2018AY 2007-08
SUDHAKAR PRASAD V, HYD,HYDERABAD vs ACIT, CIRCLE-11(1), HYD, HYDERABAD
ITA 1204/HYD/2016[2007-08]Status: Disposed3/10/2018AY 2007-08
SRINIVASA INSTITUTE OF TECHNOLOGY & MANAGEMENT STUDIES,CHITOOR vs INCOME TAX OFFICER,(TDS), TIRUPATI
ITA 948/HYD/2018[2015-16]Status: Disposed28/9/2018AY 2015-16
SRINIVASA INSTITUTE OF TECHNOLOGY & MANAGEMENT STUDIES,CHITOOR vs INCOME TAX OFFICER,(TDS), TIRUPATI
ITA 947/HYD/2018[2014-15]Status: Disposed28/9/2018AY 2014-15
SRINIVASA INSTITUTE OF TECHNOLOGY & MANAGEMENT STUDIES,CHITOOR vs INCOME TAX OFFICER,(TDS), TIRUPATI
ITA 946/HYD/2018[2013-14]Status: Disposed28/9/2018AY 2013-14
ASST.COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs K RANGAIAH, TADIPATRI
ITA 1974/HYD/2017[2010-11]Status: Disposed26/9/2018AY 2010-11
ASST.COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs D VENKATANNA, TADIPATRI
ITA 1973/HYD/2017[2010-11]Status: Disposed26/9/2018AY 2010-11