← All Benches
ITAT Hyderabad Bench
10,986 judgments
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JR SEAMLESS PRIVATE LIMITED, HYDERABAD, SECUNDERABAD
ITA 37/HYD/2017[2011-12]Status: Disposed13/3/2019AY 2011-12
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JR SEAMLESS PRIVATE LIMITED, HYDERABAD, SECUNDERABAD
ITA 36/HYD/2017[2010-11]Status: Disposed13/3/2019AY 2010-11
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JR SEAMLESS PRIVATE LIMITED, HYDERABAD, SECUNDERABAD
ITA 35/HYD/2017[2009-10]Status: Disposed13/3/2019AY 2009-10
SRI NARSI REDDY PYLLA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 2110/HYD/2017[2014-15]Status: Disposed13/3/2019AY 2014-15
SRI NARSI REDDY PYLLA,HYDERABAD vs INCOME TAX OFFICER ;,WARD-15(2), HYDERABAD
ITA 2109/HYD/2017[2013-14]Status: Disposed13/3/2019AY 2013-14
INCOME TAX OFFICER (EXEMPTIONS)-1, HYDERABAD vs BETHEL GOSPEL CHURCH, HYDERABAD
ITA 2062/HYD/2017[2012-13]Status: Disposed13/3/2019AY 2012-13
BRIJESH KUMAR SINGHAL,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD
ITA 1869/HYD/2017[2010-11]Status: Disposed13/3/2019AY 2010-11
MAHALAKSHMI LIQUOR PROMOTERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 1836/HYD/2017[2006-07]Status: Disposed13/3/2019AY 2006-07
K.RAM REDDY,MAHABUNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR
ITA 1732/HYD/2017[2012-13]Status: Disposed13/3/2019AY 2012-13
DCIT, CENTRAL CIRLCE-2(2), HYD, HYDERABAD vs SABBINENI SURENDRA, HYDERABAD
ITA 599/HYD/2016[2012-13]Status: Disposed13/3/2019AY 2012-13
EUROFLEX TRANSMISSION INDIA PRIVATE LIMITED,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 2022/HYD/2017[2013-14]Status: Disposed7/3/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRAJAY ENGINEERS SYNDICATE LIMITED, HYDERABAD
ITA 1644/HYD/2017[2008-09]Status: Disposed7/3/2019AY 2008-09
ANDHRA PRADESH GRAMEENA VIKAS BANK. DUMMUGUDEM BRANCH,KOTHAGUDEM vs DY. COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL (TDS), GHAZIABAD
ITA 1471/HYD/2017[2013-14]Status: Disposed7/3/2019AY 2013-14
INCOME TAX OFFICER, EXEMPTIONS-(4), HYDERABAD vs SREETHAJA EDUCATIONAL SOCIETY, HYDERABAD
ITA 1371/HYD/2017[2012-13]Status: Disposed7/3/2019AY 2012-13
ASST.DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION)-II, HYDERABAD vs M/S. VENSAT SERVICES PVT. LTD., HYDERABAD
ITA 107/HYD/2014[2012-13]Status: Disposed5/3/2019AY 2012-13
MAYTAS-CTR (JV),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 630/HYD/2018[2014-15]Status: Disposed20/2/2019AY 2014-15
INCOME TAX OFFICER, WARD-17(2), HYDERABAD vs FUSOL ADVISORY SERVICES PRIVATE LIMITED, SECUNDERABAD
ITA 1581/HYD/2018[2013-14]Status: Disposed20/2/2019AY 2013-14
NHANCE ENGINEERING SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1522/HYD/2018[2013-14]Status: Disposed20/2/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GVK BIOSCIENCES PRIVATE LIMITED, HYDERABAD
ITA 1072/HYD/2017[2012-13]Status: Disposed20/2/2019AY 2012-13
BHARATHI CEMENT CORPORATION PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 2(3), HYDERABAD
ITA 1050/HYD/2014[2009-10]Status: Disposed20/2/2019AY 2009-10