← All Benches
ITAT Hyderabad Bench
10,986 judgments
RAVIKANTH JELLI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD
ITA 778/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
VENKAT NARSIMHA REDDY KATKURI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 692/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
COMPAGNIE INDO FRANCHISE DE COMMERCE PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 484/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATHI vs SUDAKAGUNTA HOTELS LIMITED, TIRUPATHI
ITA 481/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATHI vs SUDAKAGUNTA HOTELS LIMITED, TIRUPATHI
ITA 480/HYD/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
COMPAGNIE INDO FRANCHISE DE COMMERCE PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 476/HYD/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
MODI SHELTERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 329/HYD/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
SHIVA PRASAD PENUMATSA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 308/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
RAMA RAJU SEETHA PENUMATSA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 307/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
N RAMYA KIRTI MEMORIAL TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTION), HYDERABAD
ITA 2252/HYD/2018[0]Status: Disposed13/3/2019
LAKSHMI SULOCHANA KUMAPARAJU,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, WARD-15(1), HYDERABAD
ITA 1591/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
TEEGALA MANJU LATHA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1588/HYD/2018[2010-11]Status: Disposed13/3/2019AY 2010-11
ANAND ISPAT UDYOG LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 1580/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
CHIRTANURU MURALI,NELLORE vs INCOME TAX OFFICER, WARD-5, NELLORE
ITA 1572/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
SRI AMBICA WINES,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 1309/HYD/2018[2015-16]Status: Disposed13/3/2019AY 2015-16
DOONURU SANJEEVA REDDY,HYDERABAD vs INCOME TAX OFFICER, RANGE-11(1), HYDERABAD
ITA 1140/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
PRAGNYA EDUCATIONAL SOCIETY, HYDERABAD,HYDERABAD vs CIT, EXEMPTIONS, HYDERABAD, HYDERABAD
ITA 790/HYD/2017[]Status: Disposed13/3/2019
G. BALA MADDAIAH, KURNOOL,HYDERABAD vs ITO, WARD-1, KURNOOL, KURNOOL
ITA 630/HYD/2017[2011-12]Status: Disposed13/3/2019AY 2011-12
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JR SEAMLESS PRIVATE LIMITED, HYDERABAD, SECUNDERABAD
ITA 39/HYD/2017[2013-14]Status: Disposed13/3/2019AY 2013-14
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs JR SEAMLESS PRIVATE LIMITED, HYDERABAD, SECUNDERABAD
ITA 38/HYD/2017[2012-13]Status: Disposed13/3/2019AY 2012-13
