← All Benches
ITAT Hyderabad Bench
10,986 judgments
OCEAN SPARKLE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 4/HYD/2017[2010-11]Status: Disposed15/3/2019AY 2010-11
RENUKA BUTTA, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 373/HYD/2017[2012-13]Status: Disposed15/3/2019AY 2012-13
BHASKAR SIMALA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 2096/HYD/2017[2014-15]Status: Disposed15/3/2019AY 2014-15
NARESH REDDY SINGIREDDY,RR DISTRICT vs INCOME TAX OFFICER, WARD-15(4), HYDERABAED
ITA 2095/HYD/2017[2014-15]Status: Disposed15/3/2019AY 2014-15
HACKETT GROUP (INDIA) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2039/HYD/2017[2013-14]Status: Disposed15/3/2019AY 2013-14
SRI BHAVANI CONSTRUCTIONS,HYDERABAD vs INCOME TSAX OFFICER, WARD-11(5), HYDERABAD
ITA 1920/HYD/2017[2014-15]Status: Disposed15/3/2019AY 2014-15
INCOME TAX OFFICER, WARD-5(3), HYDERABAD vs STATE BANK OF HYDERABAD EMPLOYEE'S COOPERATIVE CREDIT SOCIETY LIMITED, HYDERABAD
ITA 1874/HYD/2017[2013-14]Status: Disposed15/3/2019AY 2013-14
DANAM DHARMENDER,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3), HYDERABAD
ITA 1627/HYD/2017[2013-14]Status: Disposed15/3/2019AY 2013-14
AMRUTHAMMA PULLURI, KARIMNAGAR,HYDERABAD vs ITO, WARD-3, KARIMNAGAR, HYDERABAD
ITA 814/HYD/2016[2005-06]Status: Disposed15/3/2019AY 2005-06
DECCAN ENTERPRISES LTD., HYD,HYDERABAD vs ACIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 19/HYD/2016[2009-10]Status: Disposed15/3/2019AY 2009-10
SHANTA SRIRAM CONSTRUCTIONS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 158/HYD/2016[2009-10]Status: Disposed15/3/2019AY 2009-10
VIKKYS AGRISCIENCES PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYD, HYDERABAD
ITA 842/HYD/2015[2011-12]Status: Disposed15/3/2019AY 2011-12
LANCO TEESTA HYDERO POWER LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 523/HYD/2018[2013-14]Status: Disposed14/3/2019AY 2013-14
INDIAN ROTORCRAFT LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 427/HYD/2018[2014-15]Status: Disposed14/3/2019AY 2014-15
GARIKAPATI PRAMEELA DEVI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD
ITA 1510/HYD/2018[2011-12]Status: Disposed14/3/2019AY 2011-12
I. SURENDRA BABU, TIRUPATHI,TIRUPATHI vs INCOME TAX OFFICER, WARD-2(2), TIRUPATHI
ITA 1031/HYD/2017[2010-11]Status: Disposed14/3/2019AY 2010-11
SRIRAMI REDDY PALAVALA,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA
ITA 989/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
RAVINDER NANNEBOINA,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 940/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15
NITTALA SRINIVASA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 939/HYD/2018[2013-14]Status: Disposed13/3/2019AY 2013-14
DAKSHIN INFRSTUCTURE PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
ITA 787/HYD/2018[2014-15]Status: Disposed13/3/2019AY 2014-15