← All Benches
ITAT Hyderabad Bench
10,986 judgments
KAVVDAPU BUCHI REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 552/HYD/2018[2009-10]Status: Disposed17/5/2019AY 2009-10
RAMESH MADDI,SIDDIPET vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 459/HYD/2018[2014-15]Status: Disposed17/5/2019AY 2014-15
KANTHA REDDY TEKULA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2180/HYD/2018[2011-12]Status: Disposed17/5/2019AY 2011-12
NARSINGRAJ CHERMANI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 1924/HYD/2018[2014-15]Status: Disposed17/5/2019AY 2014-15
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 1809/HYD/2018[2011-12]Status: Disposed17/5/2019AY 2011-12
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 1808/HYD/2018[2010-11]Status: Disposed17/5/2019AY 2010-11
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 1807/HYD/2018[2008-09]Status: Disposed17/5/2019AY 2008-09
SRI SAI EDUCATIONAL SOCIETY,MAH vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 1806/HYD/2018[2007-08]Status: Disposed17/5/2019AY 2007-08
SRIKANTH MEDIJALA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1675/HYD/2018[2013-14]Status: Disposed17/5/2019AY 2013-14
EDULA BALA LAXMI,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
ITA 1287/HYD/2018[2014-15]Status: Disposed17/5/2019AY 2014-15
PADMA PINNAMANENI, HYDERABAD,HYDERABAD vs ITO, WARD-6(4), HYDERABAD, HYDERABAD
ITA 241/HYD/2017[2013-14]Status: Disposed17/5/2019AY 2013-14
KONDA RADHIKA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 1815/HYD/2017[2017-18]Status: Disposed17/5/2019AY 2017-18
PRADEEP KUMAR REDDY YELLAREDDYGARI,KURNOOL vs INCOME TAX OFFICER, WARD-1, ADONI
ITA 1419/HYD/2017[2011-12]Status: Disposed17/5/2019AY 2011-12
S. VENKATESWARA REDDY,KURNOOL vs INCOME TAX OFFICER, WARD-2, KURNOOL
ITA 1418/HYD/2017[2009-10]Status: Disposed17/5/2019AY 2009-10
B. VENKATESHWAR RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 1020/HYD/2017[2005-06]Status: Disposed17/5/2019AY 2005-06
AJAY VARMA NAGARAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD
ITA 364/HYD/2019[2009-10]Status: Disposed3/5/2019AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KOHINOOR HATCHERIES PRIVATE LIMITED, HYDERABAD
ITA 574/HYD/2018[2009-10]Status: Disposed3/5/2019AY 2009-10
BHUPAL REDDY GANGIDI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 2264/HYD/2017[2013-14]Status: Disposed3/5/2019AY 2013-14
OPEX TEXT TECHNOLOGIES INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2071/HYD/2017[2013-14]Status: Disposed3/5/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs D RAGHAVA RAO, HYDERABAD
ITA 2067/HYD/2017[2009-10]Status: Disposed3/5/2019AY 2009-10
