← All Benches
ITAT Hyderabad Bench
10,986 judgments
SVK PROJECTS, HYDERABAD,HYDERABAD vs ITO, WARD-8(3), HYDERABAD, HYDERABAD
ITA 51/HYD/2017[2007-08]Status: Disposed27/5/2019AY 2007-08
CHAVA PRAKASH RAO,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7(1), HYDERABAD
ITA 2286/HYD/2017[1999-2000]Status: Disposed27/5/2019AY 1999-2000
AGRICULTURAL MARKET COMMITTEE,NIRMAL vs INCOME TAX OFFICER, WARD-2, NIRMAL
ITA 402/HYD/2019[2006-07]Status: Disposed24/5/2019AY 2006-07
AGRICULTURAL MARKET COMMITTEE,NIRMAL vs INCOME TAX OFFICER, WARD-2, NIRMAL
ITA 401/HYD/2019[2005-06]Status: Disposed24/5/2019AY 2005-06
AGRICULTURAL MARKET COMMITTEE,SARANGAPUR vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 400/HYD/2019[2004-05]Status: Disposed24/5/2019AY 2004-05
AGRICULTURAL MARKET COMMITTEE,SARANGAPUR vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 399/HYD/2019[2003-04]Status: Disposed24/5/2019AY 2003-04
RAMAMOHANA RAO YALAMANCHILLI,KODADA vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 282/HYD/2019[2015-16]Status: Disposed24/5/2019AY 2015-16
SIRI JEWELS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 1/HYD/2019[2012-13]Status: Disposed24/5/2019AY 2012-13
VEERANNAGARI GOPAL REDDY,MEDAK vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 988/HYD/2018[2008-09]Status: Disposed24/5/2019AY 2008-09
SYED SAFIUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 2281/HYD/2018[2010-11]Status: Disposed24/5/2019AY 2010-11
VENKATRAM ERASANI,WARANGAL vs INCOME TAX OFFICER, WARD-4, WARANGAL
ITA 1345/HYD/2018[2013-14]Status: Disposed24/5/2019AY 2013-14
P.JANGA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1337/HYD/2018[2009-10]Status: Disposed24/5/2019AY 2009-10
NAGARAJU MUTYALA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 2254/HYD/2017[2014-15]Status: Disposed24/5/2019AY 2014-15
ADDALA CHANTI, HYD,HYDERABAD vs ACIT, CIRCLE-13(1), HYDERABAD, HYDERABAD
ITA 887/HYD/2016[2003-04]Status: Disposed24/5/2019AY 2003-04
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs INSTITUTE FOR DEVELOPMENT AND RESEARCH IN BANKING TECHNOLOGY (IDRBT), HYDERABAD
ITA 2355/HYD/2018[2015-16]Status: Disposed22/5/2019AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CHINTALAPATI HOLDING PRIVATE LIMITED, HYDERABAD
ITA 1526/HYD/2018[2013-14]Status: Disposed22/5/2019AY 2013-14
BOLLEPELLY BIXAPATHI,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 557/HYD/2019[2014-15]Status: Disposed17/5/2019AY 2014-15
SRI AMARENDER REDDY KONDAKINI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 960/HYD/2018[2014-15]Status: Disposed17/5/2019AY 2014-15
NARSIMULU GUNDLA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 89/HYD/2018[2014-15]Status: Disposed17/5/2019AY 2014-15
ASHOK KUMAR CHILLA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 88/HYD/2018[2013-14]Status: Disposed17/5/2019AY 2013-14
