← All Benches
ITAT Hyderabad Bench
10,988 judgments
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs PRAG DISTILLERY PRIVATE LIMITED, HYDERABAD
ITA 1104/HYD/2019[2013-14]Status: Disposed13/11/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs PRAG DISTILLERY PRIVATE LIMITED, HYDERABAD
ITA 1079/HYD/2019[2013-14]Status: Disposed13/11/2019AY 2013-14
MYLAN LABORATORIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2335/HYD/2018[2014-15]Status: Disposed13/11/2019AY 2014-15
INCOME TAX OFFICER, WARD-1, ANANTAPUR vs SYED MOHAMMAD ELIAS, ANANTAPUR
ITA 2227/HYD/2018[2015-16]Status: Disposed13/11/2019AY 2015-16
BARON METALS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 85/HYD/2019[2014-15]Status: Disposed11/11/2019AY 2014-15
SUJATHA MADHURI,SIDDIPET vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 375/HYD/2019[2014-15]Status: Disposed11/11/2019AY 2014-15
R N D WAFER MACHINES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(OSD), WARD-3(2), HYDERABAD
ITA 1342/HYD/2019[2011-12]Status: Disposed11/11/2019AY 2011-12
MAHESH SHARMA DORBALA,MEDAK vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 1319/HYD/2019[2014-15]Status: Disposed11/11/2019AY 2014-15
RACHAM REDDY CHANDRA SEKHAR REDDY,ANANTAPUR vs INCOME TAX OFFICER, WARD-2, ANANTAPUR
ITA 1280/HYD/2019[2015-16]Status: Disposed11/11/2019AY 2015-16
RAM NIVAS GOYAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1279/HYD/2019[2011-12]Status: Disposed11/11/2019AY 2011-12
SRI PAVAN EDUCATIONAL SOCIETY,TADIPATRI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTHAPUR
ITA 222/HYD/2018[2011-12]Status: Disposed11/11/2019AY 2011-12
SRI MURARILA RANASARIA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 2004/HYD/2018[2010-11]Status: Disposed11/11/2019AY 2010-11
ALOK RANASARIA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 2003/HYD/2018[2010-11]Status: Disposed11/11/2019AY 2010-11
MOHAMMED WAHEEDUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 1457/HYD/2018[2008-09]Status: Disposed11/11/2019AY 2008-09
SRINIVAS PUNNAMARAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD
ITA 1744/HYD/2017[2013-14]Status: Disposed11/11/2019AY 2013-14
GALI RAMA CHANDRA REDDY,NANDYAL vs INCOME TAX OFFICER, WARD-1, NANDYAL
ITA 561/HYD/2019[2013-14]Status: Disposed7/11/2019AY 2013-14
ZAFAR ALAM,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX (OSD), WARD-9(2), HYDERABAD
ITA 1172/HYD/2019[2010-11]Status: Disposed7/11/2019AY 2010-11
NAGESWARA RAO BYRAPANENI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 1009/HYD/2019[2014-15]Status: Disposed7/11/2019AY 2014-15
MOHAMMED WAHEEDUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 984/HYD/2018[2008-09]Status: Disposed7/11/2019AY 2008-09
HARISH RAWTANI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1236/HYD/2018[2012-13]Status: Disposed7/11/2019AY 2012-13