← All Benches
ITAT Hyderabad Bench
10,988 judgments
KANDULA VENKATESWARLU,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 2039/HYD/2018[2013-14]Status: Disposed15/11/2019AY 2013-14
POLU JITENDER REDDY,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 2002/HYD/2018[2009-10]Status: Disposed15/11/2019AY 2009-10
BEERAVELLI VENKAT SAI RAM REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1247/HYD/2018[2010-11]Status: Disposed15/11/2019AY 2010-11
BEERAVELLI VENKAT SAI RAM REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1246/HYD/2018[2009-10]Status: Disposed15/11/2019AY 2009-10
RVR INFRASTRUCTURE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 1243/HYD/2018[2013-14]Status: Disposed15/11/2019AY 2013-14
SUNIL VISHRAM CHAWDA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1239/HYD/2018[2013-14]Status: Disposed15/11/2019AY 2013-14
DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD vs VIRTUSA (INDIA) PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 914/HYD/2017[2009-10]Status: Disposed15/11/2019AY 2009-10
RAK CERAMICS INDIA PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 2226/HYD/2017[2013-14]Status: Disposed15/11/2019AY 2013-14
SRINIVASA CHARY MANDALOZU, HYDERABAD,HYDERABAD vs ITO, WARD-9(3), HYDERABAD, HYDERABAD
ITA 1523/HYD/2016[2010-11]Status: Disposed15/11/2019AY 2010-11
SRINIVASA CHARY MANDALOZU, HYDERABAD,HYDERABAD vs ITO, WARD-9(3), HYDERABAD, HYDERABAD
ITA 1522/HYD/2016[2010-11]Status: Disposed15/11/2019AY 2010-11
JT. COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION, HYDERABAD vs IDEA CELLULAR LIMITED, HYDERABAD
ITA 165/HYD/2019[2005-06]Status: Disposed13/11/2019AY 2005-06
JT. COMMISSIONER OF INCOME TAX (OSD), INTERNATIONAL TAXATION, HYDERABAD vs IDEA CELLULAR LIMITED, HYDERABAD
ITA 164/HYD/2019[2004-05]Status: Disposed13/11/2019AY 2004-05
INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD vs ARFAATH EDUCATIONAL SOCIETY, NALGONDA
ITA 1481/HYD/2019[2014-15]Status: Disposed13/11/2019AY 2014-15
INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD vs ARFAATH EDUCATIONAL SOCIETY, NALGONDA
ITA 1480/HYD/2019[2013-14]Status: Disposed13/11/2019AY 2013-14
INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD vs ARFAATH EDUCATIONAL SOCIETY, NALGONDA
ITA 1479/HYD/2019[2012-13]Status: Disposed13/11/2019AY 2012-13
INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD vs ARFAATH EDUCATIONAL SOCIETY, MIRYALAGUDA
ITA 1478/HYD/2019[2010-11]Status: Disposed13/11/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED, HYDERABAD
ITA 12/HYD/2019[2014-15]Status: Disposed13/11/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1149/HYD/2019[2012-13]Status: Disposed13/11/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs PRAG DISTILLERY PRIVATE LIMITED, HYDERABAD
ITA 1106/HYD/2019[2013-14]Status: Disposed13/11/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs PRAG DISTILLERY PRIVATE LIMITED, HYDERABAD
ITA 1105/HYD/2019[2013-14]Status: Disposed13/11/2019AY 2013-14
