← All Benches
ITAT Hyderabad Bench
10,988 judgments
ANDHRA PRADESH GAS POWER CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 2093/HYD/2018[2012-13]Status: Disposed19/11/2019AY 2012-13
ANDHRA PRADESH GAS POWER CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 2092/HYD/2018[2011-12]Status: Disposed19/11/2019AY 2011-12
CAMBRIDGE TECHNOLOGY ENTERPRISES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 208/HYD/2018[2013-14]Status: Disposed19/11/2019AY 2013-14
OKKANTI SRINIVASA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 955/HYD/2019[2014-15]Status: Disposed18/11/2019AY 2014-15
SURENDER REDDY BUSIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1294/HYD/2019[2011-12]Status: Disposed18/11/2019AY 2011-12
BALAJI SUTRAVE,BHAINSA vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 783/HYD/2018[2014-15]Status: Disposed18/11/2019AY 2014-15
SOMISETTI VENKATA TIRUMALA KONDAIAH,KOTHAGUDEM vs INCOME TAX OFFICER, WARD-2, KITHAGUDEM
ITA 1934/HYD/2017[2011-12]Status: Disposed18/11/2019AY 2011-12
SHAKTHI CONSTRUCTIONS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 1209/HYD/2017[2007-08]Status: Disposed18/11/2019AY 2007-08
RAMAKRISHNA KANDERI,CHITTOOR vs INCOME TAX OFFICER, WARD-1, CHITTOOR
ITA 783/HYD/2019[2010-11]Status: Disposed15/11/2019AY 2010-11
PRAMEELA CHURUKANTI,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 751/HYD/2019[2012-13]Status: Disposed15/11/2019AY 2012-13
PRAMEELA CHURUKANTI,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 750/HYD/2019[2011-12]Status: Disposed15/11/2019AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRAVARDHAN SEEDS PRIVATE LIMITED, HYDERABAD
ITA 727/HYD/2019[2012-13]Status: Disposed15/11/2019AY 2012-13
CLINSYNC CLINICAL RESEARCH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 39/HYD/2019[2014-15]Status: Disposed15/11/2019AY 2014-15
CLINSYNC CLINICAL RESEARCH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 30/HYD/2019[2014-15]Status: Disposed15/11/2019AY 2014-15
HARNITHA REDDY MAKIREDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 2247/HYD/2018[2005-06]Status: Disposed15/11/2019AY 2005-06
HARNITHA REDDY MAKIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-6(5), HYDERABAD
ITA 2246/HYD/2018[2004-05]Status: Disposed15/11/2019AY 2004-05
SRICO PROJECTS PRIVATE LIMITED,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-3, HYDERABAD
ITA 2206/HYD/2018[2013-14]Status: Disposed15/11/2019AY 2013-14
AGRICULTURAL MARKET COMMITTEE,KUBEER vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 2067/HYD/2018[2005-06]Status: Disposed15/11/2019AY 2005-06
AGRICULTURAL MARKET COMMITTEE,KUBEER vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 2066/HYD/2018[2004-05]Status: Disposed15/11/2019AY 2004-05
AGRICULTURAL MARKET COMMITTEE,KUBEER vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 2065/HYD/2018[2003-04]Status: Disposed15/11/2019AY 2003-04
