← All Benches
ITAT Hyderabad Bench
10,988 judgments
CES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 2088/HYD/2018[2013-14]Status: Disposed21/11/2019AY 2013-14
CHIRTANURU MURALI,NELLORE vs INCOME TAX OFFICER, WARD-5, NELLORE
ITA 1571/HYD/2018[2013-14]Status: Disposed21/11/2019AY 2013-14
SASYA ASSOCIATES.,KURNOOL vs INCOME TAX OFFICER, WARD-1., KURNOOL
ITA 1180/HYD/2017[2011-12]Status: Disposed21/11/2019AY 2011-12
RAJKUMAR REKULAPELLY,WARANGAL vs INCOME TAX OFFICER, WARD-4, WARANGAL
ITA 932/HYD/2019[2010-11]Status: Disposed20/11/2019AY 2010-11
KOKA VIJAYALAKSHMI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 541/HYD/2019[2010-11]Status: Disposed20/11/2019AY 2010-11
BHADRAIAH KOKA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 540/HYD/2019[2010-11]Status: Disposed20/11/2019AY 2010-11
KOKA SAI KUMAR YADAV,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 539/HYD/2019[2010-11]Status: Disposed20/11/2019AY 2010-11
THE KAKATIYAKHANI LORRY OWNERS WELFARE ASSOCIATION,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 508/HYD/2019[2015-16]Status: Disposed20/11/2019AY 2015-16
MOHAMMED KHASIM,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 2404/HYD/2018[2007-08]Status: Disposed20/11/2019AY 2007-08
KONY INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 2305/HYD/2018[2014-15]Status: Disposed20/11/2019AY 2014-15
KONY IT SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 2304/HYD/2018[2014-15]Status: Disposed20/11/2019AY 2014-15
VENKATA BALAJI STEEL ROLLING MILLS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 2196/HYD/2018[2012-13]Status: Disposed20/11/2019AY 2012-13
DCIT, CIRCLE-3(2), HYD, HYDERABAD vs SUTHERLAND HEALTHCARE SOLUTIONS PVT.LTD. (FORMERLY KNOWN AS M/S. APPOLLO HEALTH STREET LTD), HYD, HYDERABAD
ITA 828/HYD/2016[2011-12]Status: Disposed20/11/2019AY 2011-12
THUMMA SHOW REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 808/HYD/2019[2009-10]Status: Disposed19/11/2019AY 2009-10
DRS EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 261/HYD/2019[2015-16]Status: Disposed19/11/2019AY 2015-16
NAMA NAGESHWAR RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1358/HYD/2019[2011-12]Status: Disposed19/11/2019AY 2011-12
NAMA NAGESHWAR RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1357/HYD/2019[2010-11]Status: Disposed19/11/2019AY 2010-11
NAMA NAGESHWAR RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1356/HYD/2019[2009-10]Status: Disposed19/11/2019AY 2009-10
SRIDHAR REDDY ERRA,RANGA REDDY vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
ITA 556/HYD/2018[2011-12]Status: Disposed19/11/2019AY 2011-12
ANDHRA PRADESH GAS POWER CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 2094/HYD/2018[2015-16]Status: Disposed19/11/2019AY 2015-16