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ITAT Hyderabad Bench
10,988 judgments
RUKSHANA SHABBIR TASIRA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1018/HYD/2019[2011-12]Status: Disposed26/11/2019AY 2011-12
LAXMI NILAYA CONSTRUCTIONS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1020/HYD/2018[2011-12]Status: Disposed26/11/2019AY 2011-12
LAXMI NILAYA CONSTRUCTIONS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1019/HYD/2018[2010-11]Status: Disposed26/11/2019AY 2010-11
LAXMI NILAYA CONSTRUCTIONS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1018/HYD/2018[2009-10]Status: Disposed26/11/2019AY 2009-10
INFOR INDIA PRIVATE LIMITED (FORMERLY KNOWN AS INFOR GLOBAL SOLUTIONS (INDIA) PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 212/HYD/2017[2012-13]Status: Disposed26/11/2019AY 2012-13
MR.PRAMOD KUMAR GUPTA,HYDERABAD vs DY.CIT, CENTRAL CIRCLE-3, HYDERABAD
ITA 849/HYD/2014[2007-08]Status: Disposed26/11/2019AY 2007-08
YALAMANCHILI SAI BABU, HYDERABAD,HYDERABAD vs ITO, WARD-14(2), HYDERABAD, HYDERABAD
ITA 88/HYD/2017[2012-13]Status: Disposed25/11/2019AY 2012-13
FARIDA ALLADIN, HYD,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 224/HYD/2016[2008-09]Status: Disposed25/11/2019AY 2008-09
ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD vs YALAMANCHILI SAI BABU, HYDERABAD, HYDERABAD
ITA 1740/HYD/2016[2012-13]Status: Disposed25/11/2019AY 2012-13
ACIT, CIRCLE-14(1), HYD, HYDERABAD vs GIRIDHARI CONSTRUCTIONS, HYD, HYDERABAD
ITA 1332/HYD/2015[2010-11]Status: Disposed25/11/2019AY 2010-11
HIL LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 647/HYD/2019[2012-13]Status: Disposed22/11/2019AY 2012-13
JAMPALA RAMESH REDDY,PRODDATUR vs INCOME TAX OFFICER, WARD-1, PRODDATUR
ITA 797/HYD/2018[2012-13]Status: Disposed22/11/2019AY 2012-13
V.KISHAN,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 2089/HYD/2018[2014-15]Status: Disposed22/11/2019AY 2014-15
HIL LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 555/HYD/2017[2013-14]Status: Disposed22/11/2019AY 2013-14
M/S HIL LIMITED(FORMERLY KNOWN AS HYDERABAD INDUSTRIES LIMITED),HYDERABAD vs ADDL.CIT, RANGE-2, HYDERABAD, HYDERABAD
ITA 1703/HYD/2014[2011-12]Status: Disposed22/11/2019AY 2011-12
M/S HIL LIMITED(FORMERLY KNOWN AS HYDERABAD INDUSTRIES LIMITED),HYDERABAD vs ADDL.CIT, RANGE-2, HYDERABAD, HYDERABAD
ITA 1702/HYD/2014[2010-11]Status: Disposed22/11/2019AY 2010-11
M/S HIL LIMITED(FORMERLY KNOWN AS HYDERABAD INDUSTRIES LIMITED),HYDERABAD vs ADDL.CIT, RANGE-2, HYDERABAD
ITA 1701/HYD/2014[2009-10]Status: Disposed22/11/2019AY 2009-10
POLA VENKATARAMAIAH & SONS,KURNOOL vs INCOME TAX OFFICER, WARD-1, ADONI
ITA 724/HYD/2019[2014-15]Status: Disposed21/11/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs COROMANDEL INTERNATIONAL LIMITED, SECUNDERABAD
ITA 673/HYD/2019[2010-11]Status: Disposed21/11/2019AY 2010-11
THE HWPMO & T EMP.CO-OPERATIVE CREDIT SOCIETY LIMITED,KOTHAGUDEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM
ITA 1315/HYD/2019[2016-17]Status: Disposed21/11/2019AY 2016-17
