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ITAT Hyderabad Bench
10,988 judgments
BADRINATH STEELS PRIVATE LIMITED,HYDERABAD vs ITO,WARD 1(1), HYDERABAD
ITA 436/HYD/2014[2006-07]Status: Disposed4/12/2019AY 2006-07
ITO, WARD - 5(3), HYDERABAD vs SRI SUNIL KUMAR D SHAH, HYDERABAD
ITA 1351/HYD/2014[2006-07]Status: Disposed4/12/2019AY 2006-07
ITO, WARD - 5(3), HYDERABAD vs SRI SUNIL KUMAR D SHAH, HYDERABAD
ITA 1350/HYD/2014[2005-06]Status: Disposed4/12/2019AY 2005-06
RAVINDER REDDY KATTA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
ITA 110/HYD/2019[2010-11]Status: Disposed29/11/2019AY 2010-11
DR. BHASKAR PEDDI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 688/HYD/2018[2009-10]Status: Disposed29/11/2019AY 2009-10
ABHINAYAVANI NRITYA NIKETAN,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 995/HYD/2019[0]Status: Disposed28/11/2019
ABHINAYAVANI NRITYA NIKETAN,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 994/HYD/2019[0]Status: Disposed28/11/2019
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs HYDERABAD METROPOLITAN DEVELOPMENT AUTHOIRITY(FORMERLY HYDERABAD URBAN DEVELOPMENT AUTHORITY), HYDERABAD
ITA 615/HYD/2018[2014-15]Status: Disposed28/11/2019AY 2014-15
FINCITY INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 627/HYD/2015[2004-05]Status: Disposed28/11/2019AY 2004-05
FINCITY INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 626/HYD/2015[2003-04]Status: Disposed28/11/2019AY 2003-04
ELEM INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 622/HYD/2015[2004-05]Status: Disposed28/11/2019AY 2004-05
ELEM INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 621/HYD/2015[2003-04]Status: Disposed28/11/2019AY 2003-04
THALLAM VENKATA NARASIMHULU,KADAPA vs INCOME TAX OFFICER,WARD-2, KADAPA
ITA 1426/HYD/2019[2016-17]Status: Disposed27/11/2019AY 2016-17
SRI POORNA PRAJNA TRUST,HYDERABAD vs INCOME TAX OFFICER(E), WARD-1(4), HYDERABAD
ITA 1208/HYD/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
SRI POORNA PRAJNA TRUST,HYDERABAD vs INCOME TAX OFFICER(E), WARD-1(4), HYDERABAD
ITA 1207/HYD/2019[2014-15]Status: Disposed27/11/2019AY 2014-15
INCOME TAX OFFICER, WARD-1, PRODUTUR vs SVS CONSTRUCTIONS, KADAPA
ITA 610/HYD/2018[2009-10]Status: Disposed27/11/2019AY 2009-10
SUJATHA ATCHUTANI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1208/HYD/2018[2011-12]Status: Disposed27/11/2019AY 2011-12
DECCAN HEALTH CARE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1277/HYD/2017[2010-11]Status: Disposed27/11/2019AY 2010-11
DECCAN HEALTH CARE PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 557/HYD/2016[2010-11]Status: Disposed27/11/2019AY 2010-11
ACIT, CIRLCE-16(2), HYD, HYDERABAD vs OCIMUM BIOSOLUTIONS INDIA LTD., HYD, HYDERABAD
ITA 427/HYD/2016[2011-12]Status: Disposed27/11/2019AY 2011-12