← All Benches
ITAT Hyderabad Bench
10,988 judgments
DHARMENDAR REDDY PATHURI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 312/HYD/2018[2013-14]Status: Disposed4/12/2019AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYDERABAD CHEMICAL PRODUCTS PRIVATE LIMITED, HYDERABAD
ITA 2375/HYD/2018[2014-15]Status: Disposed4/12/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYDERABAD CHEMICAL PRODUCTS PRIVATE LIMITED, HYDERABAD
ITA 2374/HYD/2018[2013-14]Status: Disposed4/12/2019AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYDERABAD RACE CLUB, HYDERABAD
ITA 2373/HYD/2018[2015-16]Status: Disposed4/12/2019AY 2015-16
VEENA INDUSTRIES,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 2184/HYD/2018[2008-09]Status: Disposed4/12/2019AY 2008-09
ZEN CHEMICONSULTECH PRIVATE LIMITED,HYDERABAD vs TDS, RANGE-2, HYDERABAD
ITA 1739/HYD/2018[2013-14]Status: Disposed4/12/2019AY 2013-14
ZEN CHEMICONSULTECH PRIVATE LIMITED,HYDERABAD vs TDS, RANGE-2, HYDERABAD
ITA 1738/HYD/2018[2013-14]Status: Disposed4/12/2019AY 2013-14
ZEN CHEMICONSULTECH PRIVATE LIMITED,HYDERABAD vs TDS, RANGE-2, HYDERABAD
ITA 1737/HYD/2018[2013-14]Status: Disposed4/12/2019AY 2013-14
ANDHRA PRADESH GAS POWER CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1642/HYD/2018[2010-11]Status: Disposed4/12/2019AY 2010-11
ACIT, CIRCLE-5(1), HYDERABAD, HYDERABAD vs PCL INTERTECH LENHYDRO CONSTORTIUM JV, HYD, HYDERABAD
ITA 767/HYD/2017[2011-12]Status: Disposed4/12/2019AY 2011-12
RANGANATHAN SAMBANTHAN BABU, HYDERABAD,HYDERABAD vs ITO, WARD-10(1), HYDERABAD, HYDERABAD
ITA 467/HYD/2017[2010-11]Status: Disposed4/12/2019AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs MYTRAH ENERGY (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 2152/HYD/2017[2014-15]Status: Disposed4/12/2019AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs MYTRAH ENERGY (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 2151/HYD/2017[2013-14]Status: Disposed4/12/2019AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs MYTRAH ENERGY (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 2150/HYD/2017[2012-13]Status: Disposed4/12/2019AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs VINSRI INFOTECH, HYDERABAD
ITA 2129/HYD/2017[1996-97 to 2001-02 and from 01-04-2002 to 30-01-2003]Status: Disposed4/12/2019
MYTRAH ENERGY (INDIA) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2103/HYD/2017[2014-15]Status: Disposed4/12/2019AY 2014-15
MYTRAH ENERGY(INDIA) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2102/HYD/2017[2013-14]Status: Disposed4/12/2019AY 2013-14
M/S VINSRI INFOTECH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 1891/HYD/2017[1996-97to2001-02]Status: Disposed4/12/2019
RISHI AGARWAL.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1)., HYDERABAD
ITA 1337/HYD/2017[2012-13]Status: Disposed4/12/2019AY 2012-13
NIMMA NARASIMHA REDDY, HYD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 559/HYD/2016[2011-12]Status: Disposed4/12/2019AY 2011-12
