← All Benches

ITAT Hyderabad Bench

10,988 judgments

ANNAPURNA BUSINESS SOLUTIONS, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 832/HYD/2015[2006-07]Status: Disposed17/12/2019AY 2006-07

ANNAPURNA BUSINESS SOLUTIONS, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 831/HYD/2015[2005-06]Status: Disposed17/12/2019AY 2005-06

SRI VLS IT SERVICES, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1087/HYD/2015[2011-12]Status: Disposed17/12/2019AY 2011-12

SRI VLS IT SERVICES, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1086/HYD/2015[2010-11]Status: Disposed17/12/2019AY 2010-11

SRI VLS IT SERVICES, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1085/HYD/2015[2009-10]Status: Disposed17/12/2019AY 2009-10

SRI VLS IT SERVICES, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1084/HYD/2015[2008-09]Status: Disposed17/12/2019AY 2008-09

SRI VLS IT SERVICES, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1083/HYD/2015[2007-08]Status: Disposed17/12/2019AY 2007-08

BHASKAR RAO CHINNIGARI,NIZAMABAD vs INCOME TAX OFFICER, WARD-3, NIZAMABAD

ITA 1802/HYD/2018[2015-16]Status: Disposed16/12/2019AY 2015-16

GOLDEN STAR FACILITIES AND SERVICES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD

ITA 1746/HYD/2018[2014-15]Status: Disposed16/12/2019AY 2014-15

RAMESH KODI,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL

ITA 1102/HYD/2018[2014-15]Status: Disposed16/12/2019AY 2014-15

A.MAHENDER REDDY,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL

ITA 1095/HYD/2018[2007-08]Status: Disposed16/12/2019AY 2007-08

PASUPULETI SRIVANI,HYDERABAD vs INCOME TAX OFFICER, WARD-4, WARANGAL

ITA 695/HYD/2019[2010-11]Status: Disposed13/12/2019AY 2010-11

M. LAXMI RAJENDRA PRASAD,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD

ITA 1174/HYD/2017[2009-10]Status: Disposed13/12/2019AY 2009-10

BRAHMANANDA SHASTRY VISHNUVAJJHALA, HYD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD

ITA 1260/HYD/2016[2009-10]Status: Disposed13/12/2019AY 2009-10

ISAAC MALIYIL G,KERALA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-12(1), HYDERABAD

ITA 638/HYD/2019[2014-15]Status: Disposed11/12/2019AY 2014-15

HYNDAVI COLD STORAGE PRIVATE LIMITED, WARANGAL,HYDERABAD vs ITO, WARD-2, WARANGAL, WARANGAL

ITA 345/HYD/2017[2008-09]Status: Disposed11/12/2019AY 2008-09

K.BORRA REDDY,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA

ITA 1206/HYD/2019[2016-17]Status: Disposed4/12/2019AY 2016-17

DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs REDPINE SIGNALS INC, HYDERABAD

ITA 614/HYD/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

DHARMENDAR REDDY PATHURI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD

ITA 613/HYD/2018[2014-15]Status: Disposed4/12/2019AY 2014-15

UPENDER GANNA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD

ITA 518/HYD/2018[2014-15]Status: Disposed4/12/2019AY 2014-15