← All Benches
ITAT Hyderabad Bench
10,988 judgments
CHERAKU SAROTHAM REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 1163/HYD/2018[2014-15]Status: Disposed7/11/2019AY 2014-15
AGRICULTURAL MARKET COMMITTEE, ACHAMPET,MAHABOOBNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1634/HYD/2017[2004-05]Status: Disposed7/11/2019AY 2004-05
AGRICULTURAL MARKET COMMITTEE, ACHAMPET,MAHABOOBNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1633/HYD/2017[2003-04]Status: Disposed7/11/2019AY 2003-04
HYDERABAD BATTERY ASSOCIATION, HYDERABAD,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD, HYDERABAD
ITA 1515/HYD/2016[]Status: Disposed7/11/2019
KONDAL RAO KURMAYAGARI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 852/HYD/2019[2009-10]Status: Disposed6/11/2019AY 2009-10
JAYAPAL MAJJIGA,WARANGAL vs INCOME TAX OFFICER, WARD-4, WARANGAL
ITA 534/HYD/2019[2014-15]Status: Disposed6/11/2019AY 2014-15
LAKSHMINARAYAN KAKANI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1168/HYD/2019[2016-17]Status: Disposed6/11/2019AY 2016-17
BANDLAPALLI HARINATH REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
ITA 1164/HYD/2019[2009-10]Status: Disposed6/11/2019AY 2009-10
SANKHLA SUMAN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1128/HYD/2019[2016-17]Status: Disposed6/11/2019AY 2016-17
ACIT, CIRCLE-1, ANANTAPUR, ANANTAPUR vs THE TADPATRI CO OPERATIVE TOWN BANK LIMITED, TADIPATRI, ANANTAPUR
ITA 1388/HYD/2016[2013-14]Status: Disposed6/11/2019AY 2013-14
SNIGDHA AARE,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 876/HYD/2019[2013-14]Status: Disposed5/11/2019AY 2013-14
SNIGDHA AARE,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 875/HYD/2019[2012-13]Status: Disposed5/11/2019AY 2012-13
A RUKMINI PRIYADARSHINI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 874/HYD/2019[2013-14]Status: Disposed5/11/2019AY 2013-14
A RUKMINI PRIYADARSHINI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 873/HYD/2019[2012-13]Status: Disposed5/11/2019AY 2012-13
RAMAKRISHNA KANCHETTI,NIZAMABAD vs INCOME TAX OFFICER, WARD-3, NIZAMABAD
ITA 74/HYD/2019[2015-16]Status: Disposed5/11/2019AY 2015-16
BHUVANESHWARI AGRO INDUSTRIES,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, HYDERABAD
ITA 2222/HYD/2018[2015-16]Status: Disposed5/11/2019AY 2015-16
VELAGALA SRIKANTH REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1715/HYD/2018[2012-13]Status: Disposed5/11/2019AY 2012-13
D.RAMULU,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1233/HYD/2018[2005-06]Status: Disposed5/11/2019AY 2005-06
MAHESH KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
ITA 37/HYD/2019[2008-09]Status: Disposed1/11/2019AY 2008-09
KAMAL PRASAD MAKADA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 1278/HYD/2019[2011-12]Status: Disposed1/11/2019AY 2011-12
