← All Benches
ITAT Hyderabad Bench
10,989 judgments
SHAMBHAVI WINES,HYDERABAD vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 1864/HYD/2017[2013-14]Status: Disposed19/2/2020AY 2013-14
KALADHAR PANJALA, KARIMNAGAR,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMANAGAR
ITA 1551/HYD/2017[2013-14]Status: Disposed19/2/2020AY 2013-14
K. RAJA SEKHAR, SEC'BAD,HYDERABAD vs ITO, WARD-2(1), HYD, HYDERABAD
ITA 1217/HYD/2016[2008-09]Status: Disposed19/2/2020AY 2008-09
SRI SARADA VIDYA PEETHAM,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 1123/HYD/2019[2012-13]Status: Disposed17/2/2020AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NMDC LIMITED, HYDERABAD
ITA 1022/HYD/2019[2015-16]Status: Disposed17/2/2020AY 2015-16
CHANDRA SHEKAR GOPICHETTY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 799/HYD/2018[2014-15]Status: Disposed17/2/2020AY 2014-15
ACIT., CIRCLE-16(2), HYDERABAD, HYDERABAD vs M/S M S AGARWAL FOUNDRIES PRIVATE LIMITED, HYDERABAD
ITA 1603/HYD/2014[2010-11]Status: Disposed17/2/2020AY 2010-11
DURGAMBA CHAKKILAM,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 740/HYD/2018[2009-10]Status: Disposed31/1/2020AY 2009-10
HEMATHA PAR BOILED PRIVATE LIMITED,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 672/HYD/2019[2008-09]Status: Disposed30/1/2020AY 2008-09
VIGILANT TECHNOLOGIES,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1138/HYD/2019[2016-17]Status: Disposed30/1/2020AY 2016-17
POTHULA VENKATA REDDY,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1699/HYD/2018[2013-14]Status: Disposed30/1/2020AY 2013-14
ROTARY CLUB OF BANJARA HILLS CHARITABLE TRUST,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS- WARD-1(3), HYDERABAD
ITA 1143/HYD/2019[2016-17]Status: Disposed27/1/2020AY 2016-17
MAALAB SCIENTIFIC EQUIPMENT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 503/HYD/2018[2014-15]Status: Disposed27/1/2020AY 2014-15
CHUKKA DHARMARAJ,ADILABAD vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 749/HYD/2019[2012-13]Status: Disposed23/1/2020AY 2012-13
ANU KOHLI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2), HYDERABAD
ITA 1477/HYD/2019[2016-17]Status: Disposed23/1/2020AY 2016-17
SANJEEVE REDDY SIRAM,BHAINSA vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 495/HYD/2018[2013-14]Status: Disposed23/1/2020AY 2013-14
GSS INFOTECH LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD
ITA 2367/HYD/2018[2014-15]Status: Disposed23/1/2020AY 2014-15
MADHUSUDHAN REDDY BADDAM,ADILABAD vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 1618/HYD/2018[2014-15]Status: Disposed23/1/2020AY 2014-15
SRI NILAYA A.R.PROJECTS,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1249/HYD/2018[2009-10]Status: Disposed23/1/2020AY 2009-10
SRI NILAYA PROJECTS,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1248/HYD/2018[2009-10]Status: Disposed23/1/2020AY 2009-10