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ITAT Hyderabad Bench

10,989 judgments

SAMPATH REDDY VEM,WARANGAL vs INCOME TAX OFFICER, WARD-4, HYDERABAD

ITA 1180/HYD/2018[2014-15]Status: Disposed23/1/2020AY 2014-15

SANA ESTATES & EARTH MOVERS LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(1), HYDERABAD, HYDERABAD

ITA 888/HYD/2017[2007-08]Status: Disposed23/1/2020AY 2007-08

SUNDEW PROPERTIES LIMITED (FORMERLY KNOWN AS SUNDEW PROPERTIES PRIVATE LIMITED), HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD

ITA 76/HYD/2017[2011-12]Status: Disposed23/1/2020AY 2011-12

GSS INFOTECH LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD

ITA 2255/HYD/2017[2013-14]Status: Disposed23/1/2020AY 2013-14

PENN BIO CHEMICALS INDIA PVT LTD.,HYDERABAD vs ITO,WARD-16(2), HYDERABAD

ITA 980/HYD/2014[2010-11]Status: Disposed23/1/2020AY 2010-11

ITO., WARD-16(2), HYDERABAD vs M/S PENN BIO CHEMICALS P LIMITED, HYDERABAD

ITA 1433/HYD/2014[2010-11]Status: Disposed23/1/2020AY 2010-11

M/S. MADHYPALA ESTATES PVT.LTD.,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD

ITA 2055/HYD/2011[2005-06]Status: Disposed23/1/2020AY 2005-06

APEX SECURITIES,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD

ITA 823/HYD/2019[2009-10]Status: Disposed22/1/2020AY 2009-10

KIRAN KUMAR METAPALLY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 658/HYD/2019[2015-16]Status: Disposed22/1/2020AY 2015-16

MODH VISA GOWBHUJA SAJNA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS)-1, HYDERABAD

ITA 602/HYD/2019[2016-17]Status: Disposed22/1/2020AY 2016-17

SRINIVAS PULLURI,KARIMNAGAR vs INCOME TAX OFFICER, WARD-3, KARIMNAGAR

ITA 516/HYD/2019[2015-16]Status: Disposed22/1/2020AY 2015-16

TARUN PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD

ITA 150/HYD/2019[2014-15]Status: Disposed22/1/2020AY 2014-15

ROHIT PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD

ITA 149/HYD/2019[2014-15]Status: Disposed22/1/2020AY 2014-15

KISHOR PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD

ITA 148/HYD/2019[2014-15]Status: Disposed22/1/2020AY 2014-15

VINOD PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD

ITA 147/HYD/2019[2014-15]Status: Disposed22/1/2020AY 2014-15

RITESH PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD

ITA 146/HYD/2019[2014-15]Status: Disposed22/1/2020AY 2014-15

H.S.VARMA GEMS & JEWELS,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD

ITA 1317/HYD/2019[2009-10]Status: Disposed22/1/2020AY 2009-10

H.S.VARMA GEMS & JEWELS,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD

ITA 1316/HYD/2019[2008-09]Status: Disposed22/1/2020AY 2008-09

SOMASUNDARAM VIJAYA KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 1289/HYD/2019[2016-17]Status: Disposed22/1/2020AY 2016-17

LOHIA GRADE GARDENS,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 1132/HYD/2019[2016-17]Status: Disposed22/1/2020AY 2016-17