← All Benches
ITAT Hyderabad Bench
10,989 judgments
M/S MIDWEST GRANITES PRIVATE LIMITED,HYDERABAD vs ACIT,CENTRAL CIRCLE - 7, HYDERABAD
ITA 620/HYD/2014[2007-08]Status: Disposed24/2/2020AY 2007-08
M/S MIDWEST GRANITES PRIVATE LIMITED,HYDERABAD vs ACIT,CENTRAL CIRCLE - 7, HYDERABAD
ITA 619/HYD/2014[2006-07]Status: Disposed24/2/2020AY 2006-07
M/S MIDWEST GRANITES PRIVATE LIMITED,HYDERABAD vs ACIT,CENTRAL CIRCLE - 7, HYDERABAD
ITA 618/HYD/2014[2005-06]Status: Disposed24/2/2020AY 2005-06
M/S MIDWEST GRANITES PRIVATE LIMITED,HYDERABAD vs ACIT,CENTRAL CIRCLE - 7, HYDERABAD
ITA 617/HYD/2014[2004-05]Status: Disposed24/2/2020AY 2004-05
M/S MIDWEST GRANITES PRIVATE LIMITED,HYDERABAD vs ACIT,CENTRAL CIRCLE - 7, HYDERABAD
ITA 616/HYD/2014[2003-04]Status: Disposed24/2/2020AY 2003-04
SRI KASANI GNANESHWAR,HYDERABAD vs ACIT, CIRCLE-2(1), HYDERABAD
ITA 546/HYD/2013[2008-09]Status: Disposed24/2/2020AY 2008-09
POGULA LAXMAN,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
ITA 757/HYD/2019[2014-15]Status: Disposed21/2/2020AY 2014-15
JANGA REDDY ANUGU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 128/HYD/2018[2014-15]Status: Disposed21/2/2020AY 2014-15
DCIT,CENTRAL CIRCLE - 7, HYDERABAD vs M/S MIDWEST GRANITE PRIVATE LIMITED., HYDERABAD
ITA 962/HYD/2014[2008-09]Status: Disposed21/2/2020AY 2008-09
DCIT,CENTRAL CIRCLE - 7, HYDERABAD vs M/S MIDWEST GRANITE PRIVATE LIMITED., HYDERABAD
ITA 961/HYD/2014[2008-09]Status: Disposed21/2/2020AY 2008-09
DCIT,CENTRAL CIRCLE - 7, HYDERABAD vs M/S MIDWEST GRANITE PRIVATE LIMITED., HYDERABAD
ITA 959/HYD/2014[2006-07]Status: Disposed21/2/2020AY 2006-07
PANDURANGAM CHEDUDUPU,HYDERABAD vs INCOME TAX OFFICER, WARD-4(4), HYDERABAD
ITA 324/HYD/2019[2015-16]Status: Disposed20/2/2020AY 2015-16
DHAANI BUILDERS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1607/HYD/2019[2013-14]Status: Disposed20/2/2020AY 2013-14
RAILONE PROJECTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1938/HYD/2018[2014-15]Status: Disposed20/2/2020AY 2014-15
DCIT,CENT CIR-2(4), HYDERABAD, HYDERABAD vs CLEAN CITY ESTATES PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1624/HYD/2016[2011-12]Status: Disposed20/2/2020AY 2011-12
GORUPALLY SATISH REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 492/HYD/2019[2015-16]Status: Disposed19/2/2020AY 2015-16
VINTAGE CREATIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 710/HYD/2018[2013-14]Status: Disposed19/2/2020AY 2013-14
SURYA PRAKASH ANNAVAJJULA,SECUNDERABAD vs INCOME TAX OFFICER, SURYAPET
ITA 304/HYD/2018[2010-11]Status: Disposed19/2/2020AY 2010-11
SATYANARAYANA NAROJU,WARANGAL vs INCOME TAX OFFICER, WARD-4, WARANGAL
ITA 175/HYD/2018[2012-13]Status: Disposed19/2/2020AY 2012-13
AMRUTAPALLI KOTESWARA RAO,KOTHAGUDEM vs ADDL.COMMISSIONER OF INCOME TAX, KHAMMAM RANGE, KHAMMAM
ITA 2123/HYD/2017[2011-12]Status: Disposed19/2/2020AY 2011-12
