← All Benches

ITAT Hyderabad Bench

10,989 judgments

VALUE LABS TECHNOLOGIES LLP, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD

ITA 840/HYD/2017[2013-14]Status: Disposed11/9/2020AY 2013-14

K. RANGA RAO, SECUNDERABAD,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD

ITA 299/HYD/2017[2008-09]Status: Disposed11/9/2020AY 2008-09

BENGAL COLD ROLLERS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD

ITA 2118/HYD/2017[2012-13]Status: Disposed11/9/2020AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs COVALENT LABORATORIES PVT. LTD., HYDERABAD

ITA 1022/HYD/2017[2013-14]Status: Disposed11/9/2020AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs ILABS HYDERABAD TECHNOLOGY CENTRE PRIVATE LIMITED, HYDERABAD

ITA 891/HYD/2019[2014-15]Status: Disposed10/9/2020AY 2014-15

MADANU PETER,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2), HYDERABAD

ITA 1089/HYD/2019[2013-14]Status: Disposed10/9/2020AY 2013-14

K.S.ARVIND,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD

ITA 2308/HYD/2018[2007-08]Status: Disposed10/9/2020AY 2007-08

SAPTHAGIRI POULTRY FARM,RANGA REDDY vs INCOME TAX OFFICER, WARD-9(5), HYDERABAD

ITA 1644/HYD/2018[2015-16]Status: Disposed10/9/2020AY 2015-16

RAMANAIDU CHARITABLE TRUST,HYDERABAD vs ITO, (EXEMPTION)-3, HYDERABAD

ITA 1151/HYD/2018[2014-15]Status: Disposed10/9/2020AY 2014-15

NAGI REDDY KONDAKALLA, HYDERABAD,HYDERABAD vs ITO, WARD-8(1), HYDERABAD, HYDERABAD

ITA 389/HYD/2017[2008-09]Status: Disposed10/9/2020AY 2008-09

SERENE ESTATES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD

ITA 1860/HYD/2017[2013-14]Status: Disposed10/9/2020AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs OIL COUNTRY TUBULAR LIMITED, HYDERABAD

ITA 833/HYD/2018[2013-14]Status: Disposed9/9/2020AY 2013-14

P.ASHOK KUMAR (HUF),TIRUPATHI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATHI

ITA 712/HYD/2018[2009-10]Status: Disposed9/9/2020AY 2009-10

P.ASHOK KUMAR (HUF),TIRUPATI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI

ITA 711/HYD/2018[2009-10]Status: Disposed9/9/2020AY 2009-10

JAGADISHWAR BALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD

ITA 2233/HYD/2017[2009-10]Status: Disposed8/9/2020AY 2009-10

RAMESH REDDY MODUKURU,HYDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD

ITA 1366/HYD/2019[2016-17]Status: Disposed7/9/2020AY 2016-17

BIKSHAPATHI SIDDALA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 1219/HYD/2019[2014-15]Status: Disposed7/9/2020AY 2014-15

MINHAJUDDIN MOHAMMED, HYDERABAD,HYDERABAD vs ITO, WARD-5(3), HYDERABAD, HYDERABAD

ITA 826/HYD/2017[2012-13]Status: Disposed7/9/2020AY 2012-13

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KSK ELECTRICITY FINANCING INDIA PRIVATE LIMITED, HYDERABAD

ITA 801/HYD/2019[2016-17]Status: Disposed4/9/2020AY 2016-17

DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KSK ELECTRICITY FINANCING INDIA PRIVATE LIMITED, HYDERABAD

ITA 800/HYD/2019[2014-15]Status: Disposed4/9/2020AY 2014-15