← All Benches
ITAT Hyderabad Bench
10,989 judgments
INDUR INTIDEEPAM MACS FEDERATION LIMITED,NIZAMABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMABAD
ITA 758/HYD/2018[2006-07]Status: Disposed28/9/2020AY 2006-07
MODI SHELTERS PVT LIMITED, SECUNDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYD, HYDERABAD
ITA 1292/HYD/2016[2012-13]Status: Disposed28/9/2020AY 2012-13
VANAM SRISAILAM,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2136/HYD/2018[2013-14]Status: Disposed24/9/2020AY 2013-14
VANAM SHANKAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2135/HYD/2018[2013-14]Status: Disposed24/9/2020AY 2013-14
VANAM SRIRAMULU,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2134/HYD/2018[2013-14]Status: Disposed24/9/2020AY 2013-14
VANAM NARASIMHA MADIGA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2133/HYD/2018[2013-14]Status: Disposed24/9/2020AY 2013-14
VANAM ESWAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2132/HYD/2018[2012-13]Status: Disposed24/9/2020AY 2012-13
VANAM ESWAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2131/HYD/2018[2011-12]Status: Disposed24/9/2020AY 2011-12
SURYA SUBBARAMA CHANDRASEKHAR VEMURU VENKATA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 2280/HYD/2018[2010-11]Status: Disposed23/9/2020AY 2010-11
RAINBOW CHILDREN'S MEDICARE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 698/HYD/2019[2014-15]Status: Disposed17/9/2020AY 2014-15
RAMOJI FOUNDATION,HYDERABAD vs INCOME TAX OFFICER (EXEMPTION)-3, HYDERABAD
ITA 1766/HYD/2019[2015-16]Status: Disposed17/9/2020AY 2015-16
SERENE COUNTY WELFARE ASSOCIATION,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 954/HYD/2018[2011-12]Status: Disposed17/9/2020AY 2011-12
NNF - STATE CHAPTER,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 2200/HYD/2018[2014-15]Status: Disposed17/9/2020AY 2014-15
NNF - STATE CHAPTER,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 2199/HYD/2018[2014-15]Status: Disposed17/9/2020AY 2014-15
A. VIMALA, HYDERABAD,HYDERABAD vs ITO, WARD-8(3), HYDERABAD, HYDERABAD
ITA 260/HYD/2017[2007-08]Status: Disposed17/9/2020AY 2007-08
SINGIREDDY VENKATRAM REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 1856/HYD/2017[2014-15]Status: Disposed17/9/2020AY 2014-15
SYNFOSYS BUSINESS SOLUTIONS LTD., HYDERABAD,HYDERABAD vs ITO, WARD-3(4), HYDERABAD, HYDERABAD
ITA 1584/HYD/2016[2011-12]Status: Disposed17/9/2020AY 2011-12
VIKYATH INFRA DEVELOPMENT PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 2030/HYD/2018[2014-15]Status: Disposed15/9/2020AY 2014-15
BIJJALA ESWARA RAO,KHAMMAM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM
ITA 628/HYD/2018[2015-16]Status: Disposed11/9/2020AY 2015-16
COVALENT LABORATORIES PVT LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 863/HYD/2017[2013-14]Status: Disposed11/9/2020AY 2013-14
