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ITAT Hyderabad Bench
10,989 judgments
ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2132/HYD/2017[2010-11]Status: Disposed30/9/2020AY 2010-11
ASSOCIATED BROADCASTING CO. PVT.LTD., HYDERABAD,HYDERABAD vs ACIT, CIRCLE-13(1), HYDERABAD, HYDERABAD
ITA 1752/HYD/2016[2011-12]Status: Disposed30/9/2020AY 2011-12
GAYATRI RATNA JOINTVENTURE,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD
ITA 71/HYD/2020[2015-16]Status: Disposed29/9/2020AY 2015-16
K.K.S.ORGANICS,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ITA 703/HYD/2019[2014-15]Status: Disposed29/9/2020AY 2014-15
K.K.S.ORGANICS,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ITA 702/HYD/2019[2013-14]Status: Disposed29/9/2020AY 2013-14
CALVARY TEMPLE FOUNDATION,HYDERABAD vs INCOME TAX OFFICER, WARD-3, HYDERABAD
ITA 234/HYD/2019[2015-16]Status: Disposed29/9/2020AY 2015-16
ROTARY CLUB OF HYDERABAD SERVICE TRUST,HYDERABAD vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD
ITA 1144/HYD/2019[2016-17]Status: Disposed29/9/2020AY 2016-17
JEEVAN SHAKTI CHIT FUND PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 707/HYD/2018[2014-15]Status: Disposed29/9/2020AY 2014-15
MISHRA POLYPACKS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 517/HYD/2018[2013-14]Status: Disposed29/9/2020AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HEAD INFOTECH INDIA PRIVATE LIMITED, HYDERABAD
ITA 464/HYD/2018[2013-14]Status: Disposed29/9/2020AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HEAD INFOTECH INDIA PRIVATE LIMITED, HYDERABAD
ITA 2372/HYD/2018[2015-16]Status: Disposed29/9/2020AY 2015-16
NSL RENEWABLE POWER PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD
ITA 988/HYD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13
G. ASHOK REDDY, HYDERABAD,HYDERABAD vs ITO, WARD-4(1), HYDERABAD, HYDERABAD
ITA 564/HYD/2017[2009-10]Status: Disposed29/9/2020AY 2009-10
BALAJI INDUSTRIAL & AGRICULTURAL CASTINGS, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-11(1), HYDERABAD, HYDERABAD
ITA 227/HYD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13
INCOME TAX OFFICER, EXEMPTIONS-3, HYDERABAD vs CALVARY TEMPLE, HYDERABAD
ITA 2222/HYD/2017[2011-12]Status: Disposed29/9/2020AY 2011-12
INCOME TAX OFFICER, EXEMPTIONS-3, HYDERABAD vs CALVARY TEMPLE, HYDERABAD
ITA 2221/HYD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13
INCOME TAX OFFICER, EXEMPTIONS-3, HYDERABAD vs CALVARY TEMPLE, HYDERABAD
ITA 2220/HYD/2017[2011-12]Status: Disposed29/9/2020AY 2011-12
VIRCHOW LABORATORIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 2141/HYD/2017[2014-15]Status: Disposed29/9/2020AY 2014-15
SARWAN SINGH KLAIR,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1147/HYD/2017[2011-12]Status: Disposed29/9/2020AY 2011-12
INDUR INTIDEEPAM MACS FEDERATION LIMITED,NIZAMABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMABAD
ITA 759/HYD/2018[2008-09]Status: Disposed28/9/2020AY 2008-09
