← All Benches
ITAT Hyderabad Bench
10,989 judgments
ABDHULLA KHAN, NIZAMABAD,HYDERABAD vs ITO, WARD-1, NIZAMABAD, NIZAMABAD
ITA 1114/HYD/2016[2006-07]Status: Disposed5/10/2020AY 2006-07
GHULAM MOHD. DASTAGIR KHAN, NIZAMABAD,HYDERABAD vs ITO, WARD-1, NIZAMABAD, NIZAMABAD
ITA 1113/HYD/2016[2006-07]Status: Disposed5/10/2020AY 2006-07
DCIT,CIRCLE-14(1), HYDERABAD, HYDERABAD vs NIMMALA ANJAIAH, HYDERABAD, HYDERABAD
ITA 668/HYD/2015[2007-08]Status: Disposed5/10/2020AY 2007-08
PRIME ACCESS TECNHNOLOGIES LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 865/HYD/2019[2014-15]Status: Disposed30/9/2020AY 2014-15
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 589/HYD/2019[2017-18]Status: Disposed30/9/2020AY 2017-18
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 588/HYD/2019[2016-17]Status: Disposed30/9/2020AY 2016-17
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 587/HYD/2019[2015-16]Status: Disposed30/9/2020AY 2015-16
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 586/HYD/2019[2014-15]Status: Disposed30/9/2020AY 2014-15
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 585/HYD/2019[2013-14]Status: Disposed30/9/2020AY 2013-14
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 584/HYD/2019[2012-13]Status: Disposed30/9/2020AY 2012-13
ANKAA REALTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 583/HYD/2019[2011-12]Status: Disposed30/9/2020AY 2011-12
JANARDHAN REDDY SAMA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 792/HYD/2018[2009-10]Status: Disposed30/9/2020AY 2009-10
DST WORLDWIDE SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 2234/HYD/2018[2014-15]Status: Disposed30/9/2020AY 2014-15
NAMRATA N SHIRODKAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1355/HYD/2018[01/04/1989 to 27/07]Status: Disposed30/9/2020
ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD
ITA 825/HYD/2017[2013-14]Status: Disposed30/9/2020AY 2013-14
ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD vs ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 795/HYD/2017[2013-14]Status: Disposed30/9/2020AY 2013-14
ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-14(1), HYDERABAD, HYDERABAD
ITA 671/HYD/2017[2012-13]Status: Disposed30/9/2020AY 2012-13
ACIT, CIRCLE-14(1), HYDERABAD,HYDERABAD vs ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED, HYDEABAD, HYDERABAD
ITA 636/HYD/2017[2012-13]Status: Disposed30/9/2020AY 2012-13
ACIT, CIRCLE-14(1), HYDERABAD vs ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 31/HYD/2017[2011-12]Status: Disposed30/9/2020AY 2011-12
D.E.SHAW INDIA PRIVATE LIMITED(FORMELY KNOWN AS D.E.SHAW INDIA SOFTWARE PRIVATE LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 2206/HYD/2017[2013-14]Status: Disposed30/9/2020AY 2013-14