← All Benches
ITAT Hyderabad Bench
10,989 judgments
ARMAISAMMA THALLI RESTAURANT AND BAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 799/HYD/2019[2015-16]Status: Disposed4/9/2020AY 2015-16
AJAY KUMAR TANGELLAPALLY,HYDERABAD vs INCOME TAX OFFICER, WARD-13(4), HYDERABAD
ITA 681/HYD/2019[2012-13]Status: Disposed4/9/2020AY 2012-13
VISHNU PRIYA FOODS,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 446/HYD/2019[2015-16]Status: Disposed4/9/2020AY 2015-16
MOHD. SAFFAN BAIG,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 340/HYD/2019[2009-10]Status: Disposed4/9/2020AY 2009-10
MOHAMMED YASSER SATTAR BAIG,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2`), HYDERABAD
ITA 298/HYD/2019[2009-10]Status: Disposed4/9/2020AY 2009-10
ABDUL ARIF BAIG,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 297/HYD/2019[2009-10]Status: Disposed4/9/2020AY 2009-10
MURARI SUBHA RAO,SECUNDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
ITA 1226/HYD/2019[2010-11]Status: Disposed4/9/2020AY 2010-11
CAUVERY IRON AND STEEL (INDIA) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 118/HYD/2019[2015-16]Status: Disposed4/9/2020AY 2015-16
CAUVERY IRON& STEEL INDIA LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 883/HYD/2018[2014-15]Status: Disposed4/9/2020AY 2014-15
NAVA BHARAT VENTURES LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 384/HYD/2018[2009-10]Status: Disposed4/9/2020AY 2009-10
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 336/HYD/2018[2011-12]Status: Disposed4/9/2020AY 2011-12
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 335/HYD/2018[2010-11]Status: Disposed4/9/2020AY 2010-11
SRI SAI EDUCATIONAL SOCIETY,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR
ITA 334/HYD/2018[2008-09]Status: Disposed4/9/2020AY 2008-09
SRI SAI EDUCATIONAL SOCIETY,MAHBUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHBUBNAGAR
ITA 333/HYD/2018[2007-08]Status: Disposed4/9/2020AY 2007-08
JUVERIA BEGUN,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 2224/HYD/2018[2009-10]Status: Disposed4/9/2020AY 2009-10
MOTURU SAILAJA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1995/HYD/2018[2015-16]Status: Disposed4/9/2020AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs RAJESH NAIDU MUNIRATHNAM, HYDERABAD
ITA 1934/HYD/2018[2012-13]Status: Disposed4/9/2020AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs KALPANA RAJ MUNIRATHNAM, HYDERABAD
ITA 1933/HYD/2018[2012-13]Status: Disposed4/9/2020AY 2012-13
VALUE LABS TECHNOLOGIES, RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1921/HYD/2018[2014-15]Status: Disposed4/9/2020AY 2014-15
ANDHRA CARDIOLOGY ASSOCIATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 2008/HYD/2017[2012-13]Status: Disposed4/9/2020AY 2012-13
