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ITAT Hyderabad Bench

10,989 judgments

RATNA INFRASTRUCTURE PROJECTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD

ITA 894/HYD/2018[2009-10]Status: Disposed6/11/2020AY 2009-10

RATNA INFRASTRUCTURE PROJECTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD

ITA 893/HYD/2018[2008-09]Status: Disposed6/11/2020AY 2008-09

KANAKA RAJU SUDAMALLA, HYDERABAD,HYDERABAD vs ITO, WARD-11(3), HYDERABAD, HYDERABAD

ITA 640/HYD/2017[2012-13]Status: Disposed6/11/2020AY 2012-13

NATIONAL ACADEMY OF CONSTRUCTION,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD

ITA 1166/HYD/2017[2012-13]Status: Disposed6/11/2020AY 2012-13

S.S.V.G. INFRASTRUCTURE PVT.LTD., HYD,HYDERABAD vs DCIT, CIR-3(2), HYD, HYDERABAD

ITA 306/HYD/2016[2010-11]Status: Disposed6/11/2020AY 2010-11

S.S.V.G. INFOTECH (P) LTD., HYD,HYDERABAD vs DCIT, CIR-3(2), HYD, HYDERABAD

ITA 305/HYD/2016[2010-11]Status: Disposed6/11/2020AY 2010-11

MANDAL VIJAY KUMAR YADAV, HYD,HYDERABAD vs ITO, WARD-10(3), HYD, HYDERABAD

ITA 991/HYD/2015[2011-12]Status: Disposed6/11/2020AY 2011-12

NATIONAL ACADEMY OF CONSTRUCTION,HYDERABAD vs ADIT(EXEMPTIONS)-I, HYDERABAD, HYDERABAD

ITA 1708/HYD/2014[2011-12]Status: Disposed6/11/2020AY 2011-12

NATIONAL ACADEMY OF CONSTRUCTION,HYDERABAD vs DY.DIT(EXEMPTIONS)-I, HYDERABAD, HYDERABAD

ITA 1707/HYD/2014[2010-11]Status: Disposed6/11/2020AY 2010-11

ADIT(E)-I, HYDERABAD vs NATIONAL ACADEMY OF CONSTRUCTION, HYDERABAD

ITA 893/HYD/2013[2009-10]Status: Disposed6/11/2020AY 2009-10

NATIONAL ACADEMY OF CONSTRUCTION,SECUNDERABAD vs ASST.DIRECTOR OF INCOME TAX (EXEMPTIONS)-I, HYDERABAD

ITA 834/HYD/2013[2009-10]Status: Disposed6/11/2020AY 2009-10

NATIONAL ACADEMY OF CONSTRUCTION,SECUNDERABAD vs ASST.DIRECTOR OF INCOME TAX (EXEMPTIONS)-I, HYDERABAD

ITA 833/HYD/2013[2008-09]Status: Disposed6/11/2020AY 2008-09

V.SATYANARAYANA(HUF),KADAPA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, TIRUPATI

ITA 1678/HYD/2018[2005-06]Status: Disposed5/11/2020AY 2005-06

K.MOHAN REDDY,RR DIST vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 2251/HYD/2017[2008-09]Status: Disposed5/11/2020AY 2008-09

DAMODHAR REDDY SAMA,R.R.DIST vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 1638/HYD/2017[2008-09]Status: Disposed5/11/2020AY 2008-09

INCOME TAX OFFICER, WARD-4(5), HYDERABAD vs SHRILEKHA BUSINESS CONSULTANCY PVT LTD(FORMERLY KNOWN AS SHRILEKHA FINANCIAL SERVICES INITIALLY AND SUBSEQUEBTLY M/S SHRILEKHA BUSINESS CONSULTANCY ), HYDERABAD

ITA 1041/HYD/2019[2014-15]Status: Disposed4/11/2020AY 2014-15

INCOME TAX OFFICER, WARD-4(5), HYDERABAD vs SHRILEKHA FINANCIAL SERVICES (PRESENTLY KNOWN AS M/S SHRILEKHA BUSINESS CONSULTANCY), HYDERABAD

ITA 1371/HYD/2018[2015-16]Status: Disposed4/11/2020AY 2015-16

YERRAM VENKATA SUBBA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD

ITA 1119/HYD/2018[2013-14]Status: Disposed4/11/2020AY 2013-14

THE DISTRICT COOPERATIVE CENTRAL BANK LTD, MAHABOOBNAGAR,MAHABUBNAGAR vs ACIT, CIRCLE-5(1), HYDERABAD, HYDERABAD

ITA 859/HYD/2017[2012-13]Status: Disposed4/11/2020AY 2012-13

BIOGENEX LIFE SCIENCES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 519/HYD/2017[2011-12]Status: Disposed4/11/2020AY 2011-12