V.SATYANARAYANA(HUF),KADAPA vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, TIRUPATI

PDF · subscribers
ITA 1678/HYD/2018Status: DisposedITAT Hyderabad05 November 2020AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →