← All Benches
ITAT Hyderabad Bench
10,990 judgments
AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 341/HYD/2020[2013-14]Status: Disposed19/7/2021AY 2013-14
AURORA EDUCATIONAL SOCIETY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 340/HYD/2020[2012-13]Status: Disposed19/7/2021AY 2012-13
3F OIL PALM AGROTECH PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 27/HYD/2020[2012-13]Status: Disposed19/7/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs THE NIZAM SUGARS LIMITED, HYDERABAD
ITA 625/HYD/2019[2014-15]Status: Disposed19/7/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs THE NIZAM SUGARS LIMITED, HYDERABAD
ITA 1642/HYD/2019[2015-16]Status: Disposed19/7/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs TECUMSEH PRODUCTS INDIA PRIVATE LIMITED, HYDERABAD
ITA 1587/HYD/2019[2016-17]Status: Disposed19/7/2021AY 2016-17
BATRONICS INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1192/HYD/2019[2013-14]Status: Disposed19/7/2021AY 2013-14
NEELIMALA ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 677/HYD/2018[2005-06]Status: Disposed19/7/2021AY 2005-06
NEELIMALA ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 676/HYD/2018[2004-05]Status: Disposed19/7/2021AY 2004-05
SALEHA SULTAN,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 2223/HYD/2018[2003-04]Status: Disposed19/7/2021AY 2003-04
SUMATI RAJ JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 2210/HYD/2018[2015-16]Status: Disposed19/7/2021AY 2015-16
PRANAVA AVENUES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 155/HYD/2018[2013-14]Status: Disposed19/7/2021AY 2013-14
INCOME TAX, WARD-15(1)., HYDERABAD vs KISHORE KUMAR ATHOTA., HYDERABAD
ITA 1350/HYD/2017[2013-14]Status: Disposed19/7/2021AY 2013-14
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU,HYDERABAD vs DCIT, CIRCLE 16(1), HYDERABAD
ITA 1069/HYD/2016[2011-12]Status: Disposed19/7/2021AY 2011-12
SRINIVASA CHAKRAVARTHI RAJU GOKARAJU, HYD,HYDERABAD vs DCIT, CIRCLE 16(1), HYDERABAD
ITA 1068/HYD/2016[2006-07]Status: Disposed19/7/2021AY 2006-07
G.SRINIVASA CHAKRAVARTHI RAJU, HYD,HYDERABAD vs DCIT, CIRCLE-16(1), HYD, HYDERABAD
ITA 816/HYD/2015[2010-11]Status: Disposed19/7/2021AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GLOBAL ALUMINIUM PRIVATE LIMITED, HYDERABAD
ITA 678/HYD/2019[2016-17]Status: Disposed16/7/2021AY 2016-17
INCOME TAX OFFICER, WARD-2(2), HYDERABAD vs GLOBAL ALUMINIUM PRIVATE LIMITED, HYDERABAD
ITA 483/HYD/2019[2014-15]Status: Disposed16/7/2021AY 2014-15
BRIJKISHOR GHURKA,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1786/HYD/2019[2018-19]Status: Disposed16/7/2021AY 2018-19
BRIJKISHOR GHURKA,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1785/HYD/2019[2017-18]Status: Disposed16/7/2021AY 2017-18