PRANAVA AVENUES PRIVATE LIMITED,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

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ITA 155/HYD/2018Status: DisposedITAT Hyderabad19 July 2021AY 2013-143 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the assessee to withdraw its appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order related to proceedings under Section 271(1)(c) of the Income Tax Act. The assessee later filed an application to withdraw its appeal.

What were the issues?

The primary issue was whether the assessee's request to withdraw the appeal should be granted.

Which sections of the Income-tax Act were involved?

Section 271(1)(c)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, HYDERABAD BENCHES “B”: HYDERABAD

Before: SHRI SATBEER SINGH GODARA & SHRI LAXMI PRASAD SAHU

For Appellant: Shri B. Shanthi Kumar
For Respondent: Shri Rohit Mujumdar
Hearing: 15/07/2021Pronounced: 19/07/2021

O R D E R PER L.P. SAHU, A.M.: This appeal filed by the assessee is directed against CIT(A) - 4, Hyderabad’s order, dated 21/11/2017 involving proceedings u/s 271(1)(c) of the Income Tax Act, 1961 ; in short “the Act”.

2.

At the time of hearing, the assessee has placed on record an application dated 12.07.2021 requesting for the permission to withdraw its appeal. The learned

:- 2 -: Pranava Avenues Pvt. Ltd., Hyd.

Departmental Representative did not raise any objection to such prayer. We, therefore, permit the assessee to withdraw its appeal, which hereby stands dismissed as withdrawn.

3.

In the result, assessee’s appeal is dismissed in above terms. Pronounced in the open court on 19th July, 2021.

Sd/- Sd/- (S.S. GODARA) (L. P. SAHU) JUDICIAL MEMBER ACCOUNTANT MEMBER Hyderabad, Dated: 19th July, 2021. kv Copy to : 1 Pranava Avenues Pvt. Ltd., C/o B. Shanthi Kumar, Advocate,111, Taramandal Complex, 5-9-13, Saifabad, Hyderabad 500 004 2 ITO, Ward – 5(3), , Aayakar Bhavan, Basheerbagh, Hyderabad – 500 004 3 CIT(A) – 4, Hyd. Pr. CIT – 4, Hyd. 4 ITAT, DR, Hyderabad. 5 6 Guard File.

:- 3 -: Pranava Avenues Pvt. Ltd., Hyd.

S.No. Details Date 1 Draft dictated on 2 Draft placed before author Draft proposed & placed before the Second 3 Member 4 Draft discussed/approved by Second Member 5 Approved Draft comes to the Sr. PS/PS 6 Kept for pronouncement 7 File sent to Bench Clerk 8 Date on which the file goes to Head Clerk 9 Date on which file goes to A.R. 10 Date of Dispatch of order

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